High Courts09 Dec 1994
Mohammad Shahid @ Mohammad Shahid @ Shahid Vs Union of India
Delhi High Court · (1995) 32 DRJ 9
Criminal Procedure Code, 1973 (CrPC) — Section 437
COURT ARCHIVE
Delhi High Court judgments, 1994
841 judgments · page 3 of 43
High Courts09 Dec 1994
Nitul Data System Pvt. Ltd. Vs Arrow Electronics
Delhi High Court · (1997) 88 CompCas 747
High Courts09 Dec 1994
Kishori Lal Kanoo Vs Union of India and Others
Delhi High Court · (1995) 2 AD 345 : (1995) 59 DLT 1
High Courts08 Dec 1994
Rajesh @ Vimal Kumar and Another Vs State (Delhi Administration)
Delhi High Court · (1995) 3 AD 343 : (1995) 32 DRJ 5 : (1995) 2 RCR(Criminal) 140
Penal Code, 1860 (IPC) — Section 307
High Courts08 Dec 1994
V.S. Rahi Vs Lt. Governor of Delhi
Delhi High Court · (1994) 4 AD 1190 : (1994) 56 DLT 698 : (1995) 32 DRJ 35
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10
High Courts08 Dec 1994
Union of India Vs M/s. Rattan Lal Brij Mohan and another
Delhi High Court · (1995) 32 DRJ 23
High Courts06 Dec 1994
COMMISSIONER OF Income Tax Vs NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION LTD.
Delhi High Court · (1996) 137 CTR 6 : (1996) 222 ITR 60
High Courts06 Dec 1994Dismissed
S.K. Puri Vs Smt. Sarla Chawla
Delhi High Court · (1995) 1 AD 485 : (1995) 58 DLT 307
Delhi Rent Control Act, 1958 — Section 14D, 25B
High Courts06 Dec 1994
Ram Pershad and Sons Vs Commissioner of Income Tax
Delhi High Court · (1995) 81 TAXMAN 332
Income Tax Act, 1961 — Section 22, 23, 23(1)(a), 24, 24(ix)
High Courts06 Dec 1994
Commissioner of Income Tax Vs National Electric Supply and Trading Corporation Ltd.
Delhi High Court · (1997) 137 CTR 6 : (1995) 80 TAXMAN 367
High Courts05 Dec 1994Allowed
Ram Narain Yadav Vs Union of India (UOI) and Another
Delhi High Court · (1995) 58 DLT 314
Arbitration Act, 1940 — Section 20
High Courts05 Dec 1994Allowed
High Court Bar Association Vs Central Board of Direct Taxes
Delhi High Court · (1995) 81 TAXMAN 324
Income Tax Act, 1961 — Section 194C, 194C(i)
High Courts05 Dec 1994Allowed
Indian Institute of Architects Vs Central Board of Direct Taxes
Delhi High Court · (1995) 81 TAXMAN 309
Income Tax Act, 1961 — Section 194C
High Courts05 Dec 1994
Union of India Vs R.S. Sharma
Delhi High Court · (1995) 57 DLT 91 : (1995) 32 DRJ 73 : (1995) 110 PLR 10
High Courts03 Dec 1994
Ajit Kr. Chadha Vs Chaman Lal Ghai and Another
Delhi High Court · (1994) 31 DRJ 585
Delhi Rent Control Act, 1958 — Section 14
High Courts03 Dec 1994
Pushpa Gupta Vs Chairman and Managing Director, Engineers India Ltd. and Another
Delhi High Court · (1995) 1 AD 63 : (1994) 56 DLT 735 : (1994) 31 DRJ 691 : (1995) 1 LLJ 1023
Constitution of India, 1950 — Article 226
High Courts03 Dec 1994
S.M. Bhatia Vs Bureau of Indian Standards and Another
Delhi High Court · (1994) 4 AD 1187 : (1994) 56 DLT 732 : (1994) 31 DRJ 562
Bureau of Indian Standards Act, 1986 — Section 6
High Courts02 Dec 1994
Sanjeev Puri Vs State
Delhi High Court · (1995) 57 DLT 18
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 1994
Court on own Motion Vs S.K. Ahluwalia
Delhi High Court · (1995) RLR 82
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Dec 1994
Essex Farms (Pvt.) Ltd. Vs Union of India
Delhi High Court · (1995) 1 AD 152 : (1995) 57 DLT 8 : (1995) 32 DRJ 171