High Courts18 Jan 1973
Parchoon Dookandar Association Vs Municipal Corporation Chaman Shah Vs Municipal Corporation Darshan Lal Vs Municipal Corporation
Delhi High Court · (1973) RLR 186
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 16 of 16
High Courts18 Jan 1973
R.C. Jain Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1973) ILR Delhi 599 : (1973) 91 ITR 557
High Courts18 Jan 1973
Khanna Talkies and Others Vs Industrial Tribunal, Delhi and Others
Delhi High Court · (1974) 28 FLR 169 : (1973) ILR Delhi 859 : (1974) LabIC 831
High Courts18 Jan 1973
R. C. JAIN Vs COMMISSIONER OF Income Tax, DELHI.
Delhi High Court · (1973) ILR Delhi 599 : (1973) 91 ITR 557
High Courts17 Jan 1973Allowed
Danni Devi and Others Vs Gurbux Singh
Delhi High Court · (1973) ACJ 492
High Courts17 Jan 1973
Riaz Ahmad and Others Vs Union of India and Others
Delhi High Court · AIR 1974 Delhi 151
High Courts17 Jan 1973
P.R. Nayak Vs Union of India and Others
Delhi High Court · (1973) ILR Delhi 747
High Courts10 Jan 1973
Ithad Motor Transport (P) Ltd. Vs Bir Singh and Others
Delhi High Court · (1974) 2 LLJ 243
High Courts10 Jan 1973
K. Subba Rao Vs The National Co-operative Consumers Federation Ltd. and Others
Delhi High Court · AIR 1974 Delhi 132 : (1973) 1 ILR Delhi 564
High Courts05 Jan 1973
Dina Nath Sodhi Vs Eastern Linkers Private Ltd., New Delhi and Others
Delhi High Court · (1974) 10 DLT 151