COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 14 of 16
Mohinder Singh Vs Shanti Devi
Delhi High Court · (1973) 9 DLT 242 : (1973) RLR 479
Mohinder Singh Vs The Competent Authority (II) Slum Areas Delhi and Another
Delhi High Court · AIR 1974 Delhi 219 : (1973) RLR 232
Jawahar Singh Bikram Singh Pvt. Ltd., Delhi Vs Sharda Talwar
Delhi High Court · (1974) 44 CompCas 552 : (1973) 9 DLT 524 : (1973) 2 ILR Delhi 772 : (1973) RLR 222
Kura Vs Deputy Custodian General of Evacuee Property and Others
Delhi High Court · AIR 1974 Delhi 142
Jagdish Chander (decd.) and Others Vs Brahm Dutt
Delhi High Court · AIR 1974 Delhi 94
In The Matter of: Mahadev Dayaram, (Andhra Pradesh) Vs The Union of India and Others
Delhi High Court · (1973) 9 DLT 346
Sudershan Kumar Vs Union of India and Others
Delhi High Court · AIR 1974 Delhi 119 : (1973) 2 ILR Delhi 158
Son Pal Vs General Manager, Northern Railway, New Delhi and Others
Delhi High Court · (1973) ILR Delhi 875
Nepal Knitting and Weaving Mills Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1973) 9 DLT 168
Chandgi Ram Vs Shri Ram Phal and Others
Delhi High Court · (1973) 9 DLT 297 : (1973) RLR 242
Amar Singh Vs Union of India
Delhi High Court · AIR 1974 Delhi 34 : (1973) 9 DLT 384 : (1973) RLR 181
Municipal Corporation of Delhi Vs Ved Parkash
Delhi High Court · (1974) CriLJ 189 : (1973) 9 DLT 293 : (1973) 2 ILR Delhi 447 : (1973) RLR 255
Arya Datt etc. Vs State etc.
Delhi High Court · (1974) 10 DLT 353 : (1973) RLR 228
Municipal Corporation of Delhi Vs Anand Sarup
Delhi High Court · (1974) CriLJ 192
Krishna Wanti and Others Vs Rudar Singh and Others
Delhi High Court · (1973) ACJ 174 : (1973) 9 DLT 258 : (1973) RLR 237
The Commissioner of Income Tax, Delhi Vs Mithlesh Kumari
Delhi High Court · (1973) ILR Delhi 383 : (1973) 92 ITR 9 : (1973) RLR 213
Agents and Manufacfurers, Delhi Vs The Employees State Insurance Corporation, New Delhi and Another
Delhi High Court · (1973) 9 DLT 500 : (1974) 28 FLR 27 : (1974) LabIC 220 : (1973) 2 LLJ 447