High Courts23 Mar 1973
Mubark Karim Vs Bundu etc.
Delhi High Court · (1973) 9 DLT 318 : (1973) RLR 426
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 12 of 16
High Courts22 Mar 1973
Commissioner of Income Tax Vs Delhi Safe Deposit Co. Ltd.
Delhi High Court · (1974) 96 ITR 597
High Courts22 Mar 1973
Chief Controlling Revenue Authority Vs Janki Devi
Delhi High Court · AIR 1974 Delhi 30 : (1973) 9 DLT 219 : (1973) 2 ILR Delhi 1 : (1973) RLR 414
High Courts22 Mar 1973
Roop Lal Makkar Vs Union of India and Others
Delhi High Court · (1973) ILR Delhi 130(2) : (1973) RLR 461
High Courts22 Mar 1973
Prem Nath Motors Vs New Delhi Municipal Committee
Delhi High Court · (1973) RLR 421
High Courts22 Mar 1973
Parshotam Sarup Aggarwal Vs The Collector of Stamps and Others
Delhi High Court · AIR 1974 Delhi 155 : (1973) 9 DLT 429 : (1973) 2 ILR Delhi 123 : (1973) RLR 406
High Courts16 Mar 1973
N.D. Sud Vs Union of India
Delhi High Court · (1974) 10 DLT 1 : (1973) 2 ILR Delhi 503 : (1973) RLR 472
High Courts16 Mar 1973
Anis-Ul-Rehman Vs Aziz-Ul-Rehman
Delhi High Court · (1975) 11 DLT 21 : (1973) RLR 418
High Courts16 Mar 1973
Kishan Lal Mahadeo Pershad and Another Vs I.K. Sharma and Another
Delhi High Court · AIR 1974 Delhi 32 : (1973) 9 DLT 303 : (1973) RLR 315
High Courts16 Mar 1973
Hari Chand Anand and Co. Vs Central Board of Revenue and Others
Delhi High Court · (1973) 9 DLT 338
High Courts16 Mar 1973
Popular Electric Works, New Delhi Vs Union of India and Others
Delhi High Court · (1974) 10 DLT 64 : (1974) 28 FLR 334
High Courts15 Mar 1973
Shiv Shanker Lal Vs The Commissioner of Gift Tax, New Delhi
Delhi High Court · (1973) ILR Delhi 555(2) : (1973) RLR 456
High Courts15 Mar 1973
SHIV SHANKAR LAL Vs COMMISSIONER OF GIFT-TAX.
Delhi High Court · (1974) 94 ITR 269
High Courts14 Mar 1973
B.S. Vohra Vs Risal Singh
Delhi High Court · (1974) CriLJ 177 : (1973) 9 DLT 215 : (1973) RLR 364
High Courts12 Mar 1973
Gulab Singh and Sons Vs Commissioner of Income Tax
Delhi High Court · (1974) 94 ITR 537 : (1973) RLR 535
High Courts09 Mar 1973
Label Art Press and Another Vs Indo European Machinery Co. (P.) Ltd.
Delhi High Court · AIR 1974 Delhi 136
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 6Court Fees Act, 1870 — Article 6Registration Act, 1908 — Section 17
High Courts09 Mar 1973
Brooke Bond (India) Private Ltd. Vs New Delhi Municipal Committee and Others
Delhi High Court · (1973) 9 DLT 332 : (1973) 2 ILR Delhi 661 : (1973) RLR 338
High Courts09 Mar 1973
State (Delhi Administration) Vs Master Tameej
Delhi High Court · (1974) CriLJ 100 : (1973) 9 DLT 324 : (1985) 2 ILR Delhi 853 : (1973) RLR 302