High Courts24 Apr 1973
COMMISSIONER OF Income Tax, NEW DELHI Vs R. B. JODHAMAL KUTHIALA and SONS.
Delhi High Court · (1975) 98 ITR 570
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 10 of 16
High Courts24 Apr 1973
Manohar Lal Sharma Vs Prem Lata and Others
Delhi High Court · (1973) 9 DLT 379
High Courts24 Apr 1973
Gobind Ram Vs Sumat Parkash
Delhi High Court · (1973) 9 DLT 321 : (1973) 2 ILR Delhi 292 : (1973) RLR 383
High Courts23 Apr 1973
Union of India Vs Pitam Chand (Deceased) through his Lrs.
Delhi High Court · (1973) ILR Delhi 523 : (1973) RLR 571
High Courts20 Apr 1973
Air Foam Industries (P) Ltd., New Delhi and Another Vs Union of India and Others
Delhi High Court · (1974) 10 DLT 120
High Courts20 Apr 1973
Raghuvansh Kumar Vs Madan Lal Sharma and Others
Delhi High Court · (1973) 9 DLT 422 : (1973) 2 ILR Delhi 250
High Courts18 Apr 1973
Municipal Board of Hardwar etc. Vs Union of India and Others
Delhi High Court · (1973) ILR Delhi 843
High Courts18 Apr 1973
Bakshi Ram Vs Murari Lal Kishan Chand
Delhi High Court · (1973) 9 DLT 336 : (1973) 2 ILR Delhi 282 : (1973) RLR 387
High Courts18 Apr 1973
Union of India Vs Ahmed Din
Delhi High Court · (1974) 10 DLT 81 : (1973) ILR Delhi 365 : (1973) RLR 565
High Courts18 Apr 1973
Banarsi Dass Garg Vs Sumer Chand and Others
Delhi High Court · (1974) 10 DLT 73 : (1973) 2 ILR Delhi 811
High Courts17 Apr 1973
Shiv Shanker Lal Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1973) ILR Delhi 298 : (1974) 94 ITR 433
High Courts10 Apr 1973
Dharam Chand Vs Union of India, Ministry of Rehabilitation and Another
Delhi High Court · (1973) 9 DLT 451
High Courts09 Apr 1973
Ghasita Ram Bajaj Vs Raj Kamal Radio Electronic
Delhi High Court · (1973) 9 DLT 471 : (1974) RLR 205
High Courts06 Apr 1973
Thana Ram Vs Jaoat Singh and Others
Delhi High Court · (1973) 9 DLT 395 : (1973) RLR 400
High Courts06 Apr 1973
Chand Chaudhry Vs R.L. Taluja and Another
Delhi High Court · (1973) 2 ILR Delhi 285
High Courts06 Apr 1973
Shor Shot Ammunition Manufacturers, New Delhi Vs Union of India and Others
Delhi High Court · (1974) 10 DLT 46