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Delhi High Court judgments, 1973

318 judgments · page 9 of 16

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High Courts11 May 1973

J.S. Sachdev and Others Vs Reserve Bank of India, New Delhi and Another

Delhi High Court · (1973) ILR Delhi 392 : (1973) 2 LLJ 204

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High Courts11 May 1973

Abnash Kaur Vs The Lord Krishna Sugar Mills Ltd., Delhi and Others

Delhi High Court · (1973) 9 DLT 357

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High Courts10 May 1973

Shrimati Jain Vs Delhi Flour Mills Co. Ltd. and Others

Delhi High Court · (1974) 44 CompCas 228 : (1973) ILR Delhi 322

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High Courts10 May 1973

Mahamaya General Finance Co. Vs Bhagwant Singh

Delhi High Court · (1973) RLR 681

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High Courts10 May 1973Allowed

Union of India (UOI) and Others Vs S.B. Gurbaksh Singh

Delhi High Court · (1974) 33 STC 91

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High Courts10 May 1973

Commissioner of Income Tax Vs Smt. Kishni Bai

Delhi High Court · (1977) 110 ITR 19

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High Courts09 May 1973

Delhi Development Authority Vs Mohan Lal and Others

Delhi High Court · (1974) 10 DLT 35 : (1973) ILR Delhi 644

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High Courts04 May 1973

Birla Higher Secondary School and Others Vs Lt. Governor and Others

Delhi High Court · (1973) ILR Delhi 804 : (1974) RLR 570

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High Courts03 May 1973

Employees'' State Insurance Corporation, New Delhi Vs Roop Chand and Co., Delhi and Another

Delhi High Court · (1973) 9 DLT 402 : (1973) 27 FLR 424

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High Courts02 May 1973

Madan Mohan Lal Garg Vs Brijmohanlal Garg

Delhi High Court · (1973) 9 DLT 397 : (1973) 2 ILR Delhi 357

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High Courts02 May 1973

Ranjit Rai Vs Chitra Lekha

Delhi High Court · (1973) ILR Delhi 260 : (1973) RLR 579

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High Courts02 May 1973

Bashista Bros. Vs Munshi Lal Om Prakash

Delhi High Court · (1973) RLR 549

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High Courts01 May 1973

Sitam Ram Vs Jai Baboo

Delhi High Court · (1973) 9 DLT 491 : (1973) 2 ILR Delhi 548 : (1973) RLR 509

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High Courts01 May 1973

Lakshmiji Sugar Mills Co. (P.) Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1975) 98 ITR 568

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High Courts30 Apr 1973

Jewan Lal Vs Raj Rani

Delhi High Court · (1973) 9 DLT 371

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High Courts30 Apr 1973

Gopal Krishan Vs Bimlesh Kumari

Delhi High Court · (1973) RLR 555

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High Courts27 Apr 1973

R.J. Sanopja Vs Municipal Corporation of Delhi and Another

Delhi High Court · (1974) 10 DLT 8

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High Courts27 Apr 1973

Y.K. Mathur and Another Vs The Commissioner, M.C.D. etc.

Delhi High Court · (1973) ILR Delhi 266

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High Courts26 Apr 1973

In the Matter of: Shki Hanuman Pershadganeriwala Vs The Director of Inspection, Income Tax, New Delhi

Delhi High Court · (1974) 10 DLT 96 : (1974) 93 ITR 419

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High Courts25 Apr 1973

Ram Babu and Another Vs Jaswant Singh

Delhi High Court · (1973) 9 DLT 377 : (1973) RLR 397

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