High Courts06 Apr 1973
Western Engineering Company Vs America Lock Company
Delhi High Court · (1973) 2 ILR Delhi 177 : (1973) ILR Delhi 177
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 11 of 16
High Courts06 Apr 1973
Ram Lal Manohar Lal and Others Vs Union of India and Others
Delhi High Court · (1973) 9 DLT 529
High Courts06 Apr 1973Dismissed
Delhi Transport Corporation Vs Shri P.S. Shukla, Motor Accident Claims Tribunal, and Others
Delhi High Court · (1973) ACJ 422
High Courts05 Apr 1973
Krishan Gopal Malhotra Vs Vijay Kumar
Delhi High Court · AIR 1973 Delhi 265 : (1973) 9 DLT 267 : (1973) 2 ILR Delhi 219
High Courts05 Apr 1973
Municipal Corporation of Delhi Vs Lakshmi Narain and Another
Delhi High Court · (1973) ILR Delhi 236
High Courts03 Apr 1973
Parma Nand Vs Management of Bharat Sevak Samaj and Others
Delhi High Court · (1973) 9 DLT 417
High Courts03 Apr 1973
Arjan Dass Vs L.J. Johnson and Another
Delhi High Court · (1973) ILR Delhi 563 : (1973) RLR 390
High Courts29 Mar 1973
Indian Institute of Technology Vs Mangat Singh
Delhi High Court · (1973) 9 DLT 475 : (1973) 2 ILR Delhi 6 : (1974) 2 LLJ 191
High Courts27 Mar 1973
Neiveli Ceramics and Refractories Ltd., Vadalur (Tamil Nadu) Vs Hindustan Sanitaryware and Industries Ltd., Calcutta
Delhi High Court · AIR 1974 Delhi 105 : (1974) 10 DLT 158 : (1973) ILR Delhi 452
High Courts27 Mar 1973
Life Insurance Corporation Vs New Delhi Municipal Committee
Delhi High Court · (1974) 10 DLT 26 : (1973) 2 ILR Delhi 112 : (1974) RLR 499
High Courts26 Mar 1973
Udby Bir Singh Vs Shakumtla Devi etc.
Delhi High Court · (1974) CriLJ 187 : (1973) 9 DLT 382 : (1973) RLR 412
High Courts23 Mar 1973Allowed
Mohinder Kaur and Others Vs Maaphool Singh and Others
Delhi High Court · (1973) ACJ 515
High Courts23 Mar 1973
Raghubir Singh Vs Savitri Devi and Others
Delhi High Court · AIR 1974 Delhi 108 : (1973) 9 DLT 352 : (1973) 2 ILR Delhi 151 : (1973) RLR 331