High Courts09 Mar 1973
Mis Label Art Press Vs Indo European Machinery Co. P. Ltd.
Delhi High Court · (1973) RLR 347
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 13 of 16
High Courts08 Mar 1973
Kangra Valley Slate Company Ltd. Vs The Union of India and Others
Delhi High Court · (1974) 10 DLT 109 : (1973) ILR Delhi 923
High Courts02 Mar 1973
Y.K. Mathur and Another Vs The Commissioner Municipal Corporation of Delhi
Delhi High Court · AIR 1974 Delhi 58 : (1973) 1 ILR Delhi 1045
Delhi Municipal Corporation Act, 1957 — Section 33(1)
High Courts01 Mar 1973
Dhani Ram and Another Vs Mohd. Usman and Others
Delhi High Court · AIR 1974 Delhi 89
High Courts28 Feb 1973
Ajudhia Textile Mills Ltd., Delhi Vs Union of India and Another
Delhi High Court · (1974) 10 DLT 52
High Courts28 Feb 1973
State (Delhi Administration) Vs Zile Singh
Delhi High Court · (1973) ILR Delhi 479
High Courts28 Feb 1973
Four Bhai Private Ltd. Vs Walaiti Ram and Another
Delhi High Court · (1973) ILR Delhi 891
Negotiable Instruments Act, 1881 (NI) — Section 118, 6
High Courts27 Feb 1973
Tulsi Bhai Gordhan Bhai Vs Lt. Governor of Delhi
Delhi High Court · (1973) ILR Delhi 609
High Courts27 Feb 1973
Lt. Governor (Administration), Union Territory of Delhi Vs Tulsi Bhai Gordhan Bhai
Delhi High Court · (1974) 33 STC 103
High Courts26 Feb 1973
Jagatri Lal Dhawan and Another Vs Charanji Lal Vaid and Others
Delhi High Court · (1973) 9 DLT 446 : (1973) RLR 521
High Courts23 Feb 1973
Gaon Sabha of Lado Saral Vs Jage Ram
Delhi High Court · (1973) ILR Delhi 984 : (1973) RLR 597
High Courts22 Feb 1973
Savitri Devi and Another Vs R.S. Bindra and Others
Delhi High Court · (1973) ILR Delhi 938
High Courts22 Feb 1973Allowed
R.S.G.R. Ram Chand and Sons Vs State of U.P. and Another
Delhi High Court · AIR 1974 Delhi 69 : (1974) 10 DLT 21 : (1973) 2 ILR Delhi 143 : (1973) RLR 205
High Courts22 Feb 1973
Lakhpat Raj Sampat Raf Sadh Vs P. Narayana
Delhi High Court · AIR 1974 Delhi 91 : (1973) 9 DLT 462 : (1973) RLR 359
High Courts21 Feb 1973
Rita Nijhawan Vs Balakishan Nijhawan
Delhi High Court · AIR 1973 Delhi 200 : (1973) 9 DLT 222 : (1973) 1 ILR Delhi 944
High Courts21 Feb 1973
Afsar Mian Vs State
Delhi High Court · (1974) CriLJ 834 : (1973) ILR Delhi 68 : (1973) RLR 515
High Courts21 Feb 1973
Bharat Nidhi Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (1973) 92 ITR 1