COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 15 of 16
Shahastrapal Sharma Vs Horam and Another
Delhi High Court · (1974) ILR Delhi 35 : (1973) RLR 266
Pearey Lal Sethi Vs State etc.
Delhi High Court · (1973) ILR Delhi 789 : (1973) RLR 161
The Industrial Finance Corporation of India Vs Delhi Administration and Others
Delhi High Court · (1973) 27 FLR 207 : (1973) ILR Delhi 29 : (1974) LabIC 223
Sada Ram Vs Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 35 : (1973) RLR 295
Kuldip Singh Vs Krishan Kumar and Others
Delhi High Court · AIR 1974 Delhi 111 : (1973) 9 DLT 250 : (1973) 2 ILR Delhi 100 : (1973) RLR 288
Kuldip Singh Vs Krishna Kumar and Others
Delhi High Court · AIR 1974 Delhi 145
National Metal Craft Co. Vs Ratan Steel Ltd.
Delhi High Court · (1973) RLR 403
Inderpal Singh Hassanwalia Vs Bir Tibbtan Woollen Mills, Chowgan and Others
Delhi High Court · AIR 1974 Delhi 95
Indian Mutual General Insurance Society Ltd. Vs Himalaya Finance and Construction Co.
Delhi High Court · (1973) ACJ 523 : AIR 1974 Delhi 114 : (1973) RLR 430
Municipal Corporation Vs Mohd. Kareem
Delhi High Court · (1974) CriLJ 572 : (1973) RLR 259
Partap Chand Jain (decd.) and Others Vs Bibbo Devi
Delhi High Court · AIR 1974 Delhi 129
Dharam Singh Vs Lila Gurcharan Singh and Others
Delhi High Court · (1973) 9 DLT 311
C. Lyall and Company Vs Union of India and Others
Delhi High Court · (1973) ILR Delhi 905
Vidyawanti Vs Taken Dass and Another
Delhi High Court · (1974) ILR Delhi 835 : (1974) RLR 23
G.R. Luthra Vs The Administrator of Delhi and Others
Delhi High Court · (1973) ILR Delhi 591 : (1973) RLR 139