High Courts09 Aug 1973
B.D. Wadhwa and Others Vs Hardyal Devgun and Others
Delhi High Court · (1973) ILR Delhi 678
Delhi University Act, 1922 — Section 28, 29, 30, 31, 33
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 7 of 16
High Courts09 Aug 1973
Shish Chand and Others Vs Bhagwan Pershad
Delhi High Court · (1973) ILR Delhi 698 : (1973) RLR 688
High Courts09 Aug 1973
Delhi Administration Vs Kishan
Delhi High Court · (1973) ILR Delhi 765 : (1973) RLR 655
High Courts08 Aug 1973
Commissioner of Income Tax Vs Motor and General Finance Ltd.
Delhi High Court · (1974) ILR Delhi 23 : (1974) 94 ITR 582
High Courts07 Aug 1973
Hari Chand and Prem Chand Bassi, Legal Heirs of Late Kanshi Ram Bassi Vs Commissioner of Income Tax
Delhi High Court · (1974) ILR Delhi 204 : (1974) 94 ITR 557
High Courts06 Aug 1973
State Vs Ramesh Chand and Others
Delhi High Court · (1974) ILR Delhi 129 : (1973) RLR 88
High Courts31 Jul 1973
Hukam Chand Vs Delux Finance and Chit Fund (P) Ltd.
Delhi High Court · (1974) 10 DLT 88 : (1973) 2 ILR Delhi 832 : (1973) RLR 644
High Courts31 Jul 1973
Matu Ram and Sons and Another Vs Elgin Mills Co., Ltd. and Others
Delhi High Court · AIR 1974 Delhi 205 : (1973) 2 ILR Delhi 693
High Courts30 Jul 1973
Commissioner of Income Tax Vs Krishan Bans Bahadur
Delhi High Court · (1974) 96 ITR 714
High Courts30 Jul 1973
Commissioner of Income Tax Vs Uttam Singh Duggal and Co. (P) Ltd.
Delhi High Court · (1973) ILR Delhi 741 : (1974) 94 ITR 486
High Courts30 Jul 1973
R.P. Singh and Others Vs Delhi Administration and Others
Delhi High Court · (1974) ILR Delhi 172
High Courts26 Jul 1973Dismissed
Jagdish Kaur Vs Sales Tax Officer and Others
Delhi High Court · (1974) 33 STC 522
High Courts26 Jul 1973Dismissed
Indrawati and Others Vs Sital Gir and Others
Delhi High Court · (1973) ACJ 467
High Courts25 Jul 1973
Hamdard Dawakhana (Wakf) and Another Vs Hans Raj and Another
Delhi High Court · (1974) ILR Delhi 119
High Courts24 Jul 1973
Sushiladevi and Others Vs Basakha Singh and Others
Delhi High Court · (1973) ILR Delhi 759
High Courts24 Jul 1973
Ram Kishore and Others Vs Union of India
Delhi High Court · (1973) ILR Delhi 513
High Courts23 Jul 1973
Bhagwanti Malhotra Vs Delhi Development Authority
Delhi High Court · (1973) RLR 661