COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 6 of 16
P.K. Nagia and Others Vs Director General of Civil Aviation and Others
Delhi High Court · (1975) 1 LLJ 279
B.L. Bhatia Vs Indian Standards Institution and Others
Delhi High Court · (1974) ILR Delhi 374
V. Rajaraman, Liquidator, Globe United Engineering and Foundry Co. Ltd. Vs Registrar of Companies
Delhi High Court · (1974) 44 CompCas 330 : (1973) ILR Delhi 870(2)
V. Rajaraman Liquidator of Globe United Engineering and Foundry Co. Ltd. Vs Hindustan Brown Boveri Ltd.
Delhi High Court · AIR 1974 Delhi 200 : (1975) 45 CompCas 184
Gulab Chand Sharma Vs H.P. Sharma etc.
Delhi High Court · (1974) ILR Delhi 190 : (1974) 95 ITR 117
Manbhari Bai (Deceased) through her Lrs. Vs Sat Narain and Others
Delhi High Court · (1974) ILR Delhi 184 : (1974) RLR 33
Sri Chand Vs Chander Kumar Vaish and Others
Delhi High Court · (1974) ILR Delhi 677
Commissioner of Wealth Tax Vs P.N. Sikand
Delhi High Court · (1973) ILR Delhi 730 : (1974) 94 ITR 571
The Union of India and Others Vs Hafiz Mohd. Said, Delhi and Others
Delhi High Court · AIR 1975 Delhi 77 : (1973) 9 DLT 386 : (1973) 2 ILR Delhi 673
State Trading Corporation of India Ltd., New Delhi Vs Commissioner of Income Tax
Delhi High Court · (1974) ILR Delhi 58 : (1974) 94 ITR 496
New Data Bus Service (P) Ltd. Vs Delhi Transport Carporation and Others
Delhi High Court · (1974) ILR Delhi 8
M.S. Datta Vs Union of India (UOI) and Others
Delhi High Court · (1975) 1 LLJ 376
Kartar Singh Vs Sir Sobha Singh and Sons Pvt. Ltd.
Delhi High Court · (1974) ILR Delhi 82 : (1974) RLR 491
Ram Lal Vs The Competent Authority (Slums) and Another
Delhi High Court · (1974) ILR Delhi 530
Martin Burn Limited Vs T.C. Moorjani and Others
Delhi High Court · (1973) ILR Delhi 785 : (1974) LabIC 968