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Delhi High Court judgments, 1973

318 judgments · page 5 of 16

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High Courts24 Sept 1973

In the Matter of: National Conduits (P) Ltd., (In Lieu) Income Tax Officer, Distt. II Addl. Vs The Official Liquidator, New Delhi of National Conduits (P) Ltd., New Delhi

Delhi High Court · (1974) 44 CompCas 219 : (1974) ILR Delhi 535 : (1974) 94 ITR 378

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High Courts21 Sept 1973

Pray in S. Shah Vs Govind K. Sharma etc.

Delhi High Court · (1974) RLR 128

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High Courts21 Sept 1973

Shalimar Tar Products India Ltd. Vs H.C. Sharma and Others

Delhi High Court · (1974) ILR Delhi 389

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High Courts20 Sept 1973

State (Delhi Administration) Vs Om Prakash and Another

Delhi High Court · (1975) CriLJ 177

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High Courts20 Sept 1973

State Vs B. Hukam Chand and Another

Delhi High Court · (1974) ILR Delhi 419

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High Courts20 Sept 1973

Jai Chand Vs State

Delhi High Court · (1974) ILR Delhi 494

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High Courts19 Sept 1973

Additional Commissioner of Income Tax Vs Chetan Dass (deceased) (by legal representatives)

Delhi High Court · (1975) 99 ITR 46

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High Courts18 Sept 1973

Steel and General Mills Co. Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1974) 96 ITR 438

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High Courts18 Sept 1973

Polo Singh and Co. Vs Commissioner of Income Tax

Delhi High Court · (1975) 98 ITR 564

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High Courts14 Sept 1973

Tulison Traders, Delhi and Another Vs Gurdit Singh and Others

Delhi High Court · AIR 1974 Delhi 190 : (1974) ILR Delhi 100

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High Courts14 Sept 1973

Ratna Vs Indian Institute of Technology etc.

Delhi High Court · (1974) ILR Delhi 68

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High Courts10 Sept 1973

Shafiq Ahmed etc. Vs Chander Kant

Delhi High Court · (1974) RLR 159

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High Courts10 Sept 1973

Moinudin Vs Syed Mohd. Hassan

Delhi High Court · (1974) 44 CompCas 530 : (1974) RLR 70

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High Courts07 Sept 1973

Bhai Mukand Singh Vs Ladha Singh and Another

Delhi High Court · (1973) ILR Delhi 926 : (1974) RLR 191

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High Courts07 Sept 1973

Murari Lal Vs Abdul Ghaffar and Others

Delhi High Court · (1974) ILR Delhi 45 : (1974) RLR 39

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High Courts07 Sept 1973

Rajinder Singh Vs The State

Delhi High Court · (1974) ILR Delhi 277

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High Courts06 Sept 1973

Basheshar Nath and Co. Vs Union of India

Delhi High Court · (1978) RLR 65

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High Courts06 Sept 1973

Sarup Chand Vs State

Delhi High Court · (1974) ILR Delhi 215

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High Courts05 Sept 1973

Hakumat Rai Vs Jagdish Chander Ahuja

Delhi High Court · (1973) ILR Delhi 795 : (1974) RLR 395

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High Courts05 Sept 1973

Ham Dal Vs Union of India and Others

Delhi High Court · (1973) ILR Delhi 823

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