COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 4 of 16
High Courts19 Oct 1973
Mahalaxmi Sugar Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1974) 94 ITR 592
High Courts19 Oct 1973
Sardar Gurcharan Singh Vs Ram Kaur and Another
Delhi High Court · (1974) ILR Delhi 566
High Courts18 Oct 1973Allowed
Bhagwan Dass Vs Kasturi Lal and Others
Delhi High Court · (1974) ACJ 64
High Courts11 Oct 1973
Prem D. Gupta Vs Municipal Corporation of Delhi
Delhi High Court · (1974) RLR 163
High Courts09 Oct 1973
Kedar Nath and Another Vs Mohani Devi and Others
Delhi High Court · AIR 1974 Delhi 171 : (1972) ILR Delhi 936
High Courts09 Oct 1973
Kerar Nath and Another Vs Mohani Devi etc.
Delhi High Court · (1974) 1 ILR Delhi 151
High Courts03 Oct 1973
Manjari Sen Vs Nirupam Sen
Delhi High Court · AIR 1975 Delhi 42 : (1974) 1 ILR Delhi 235
High Courts01 Oct 1973
Marwar Tent Factory Vs Union of India and Another
Delhi High Court · AIR 1975 Delhi 27 : (1974) RLR 218
High Courts27 Sept 1973
Narinder Singh Vs Khaliqur-Rehman and Others
Delhi High Court · AIR 1974 Delhi 184
High Courts26 Sept 1973
J.B. Bottling Co. (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1975) 98 ITR 512
High Courts25 Sept 1973
Official Liquidator of R.S. Motors (P) Ltd. (In Liquidation) Vs Jagjit Singh Sawhney and Another
Delhi High Court · (1974) 44 CompCas 381 : (1974) ILR Delhi 243