High Courts13 Jul 1973
Anil Kumar Gupta Vs K. Suba Rao and Another
Delhi High Court · (1974) ILR Delhi 1
COURT ARCHIVE
Delhi High Court judgments, 1973
318 judgments · page 8 of 16
High Courts13 Jul 1973
Calcutta and Another Vs Ajit Kumar Bhatacharjee
Delhi High Court · (1973) ILR Delhi 714
High Courts10 Jul 1973
Union of India Vs Gopal Dass
Delhi High Court · (1974) ILR Delhi 19 : (1974) RLR 488
High Courts28 May 1973
The Chamber of Colours and Chemicals (P) Ltd. Vs Trilok Chand Jain
Delhi High Court · (1973) 9 DLT 510 : (1973) 2 ILR Delhi 540
High Courts27 May 1973
Asha Wadhwa alias Indu Vs Prithvi Raj Wadhwa
Delhi High Court · (1973) 9 DLT 496 : (1974) RLR 121
High Courts25 May 1973
The Indore Malwa United Mills Ltd. and Others Vs Union of India and Others
Delhi High Court · (1974) ILR Delhi 311
High Courts25 May 1973
In The Matter of: Companies Act, 1956 Vs In The Matter of: Motion Pictures Association, Delhi
Delhi High Court · (1974) 44 CompCas 298 : (1973) ILR Delhi 624(2)
High Courts25 May 1973
Bhagwandas Madhavji Khakkar Vs The Joint Chief Controller of Imports and Exports, New Delhi
Delhi High Court · (1974) 10 DLT 143 : (1974) RLR 93
High Courts25 May 1973
The Lord Krishna Sugar Mills and Others Vs Union of India and Others
Delhi High Court · (1973) ILR Delhi 570
High Courts25 May 1973
Bansi Dhak Vs The New Delhi Municipal Committee
Delhi High Court · (1974) 10 DLT 176
High Courts24 May 1973Allowed
National Works Vs Union of India (UOI) and Another
Delhi High Court · (1973) 05 DEL CK 0002
High Courts23 May 1973
Gopal Krishan Kapoor Vs Ramesh Chander Nijhawan and Others
Delhi High Court · (1973) 9 DLT 390 : (1974) 1 ILR Delhi 253 : (1973) RLR 542
High Courts23 May 1973Allowed
Shards Devi Vs Mahalaxmi Stone Mills and Others
Delhi High Court · (1973) ACJ 371
High Courts22 May 1973
Chanan Lal and Another Vs The State and Another
Delhi High Court · (1983) 24 DLT 334
High Courts21 May 1973
S.D. Verma Vs Sobha Singh and Sons (P) Ltd.
Delhi High Court · (1973) 9 DLT 505 : (1973) 2 ILR Delhi 351 : (1973) RLR 503
High Courts17 May 1973
Tara Singh Harbhajan Singh and Others Vs Gurdwara Prabandhak Committee
Delhi High Court · (1973) 9 DLT 456 : (1973) 2 ILR Delhi 374