High Courts03 Jan 1995
Rampur Distillery and Chemicals Co. Ltd. Vs Union of India
Delhi High Court · (1995) 1 AD 425 : (1995) 57 DLT 642 : (1995) 32 DRJ 733 : (1995) 110 PLR 28
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 50 of 50
High Courts03 Jan 1995
Madarsa Road Residents'' Association and Another Vs Lt. Governor and Others
Delhi High Court · AIR 1995 Delhi 195 : (1995) 58 DLT 305 : (1995) RLR 124
High Courts02 Jan 1995
Batra Steels Vs The Commissioner of Sales Tax and Others
Delhi High Court · (1995) ILR Delhi 516
Constitution of India, 1950 — Article 227
High Courts02 Jan 1995
Super Rubber Enterprises Vs Deputy Commissioner of Income Tax
Delhi High Court · (1995) 129 CTR 421 : (1995) 215 ITR 49 : (1995) 80 TAXMAN 358
High Courts02 Jan 1995
Harriet Ezikile and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 1 AD 337 : (1995) 32 DRJ 133
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Jan 1995
Tribhuvan Nath and Ors Vs State
Delhi High Court · (1995) 1 AD 441 : (1995) CriLJ 1215 : (1995) 32 DRJ 189
Penal Code, 1860 (IPC) — Section 148
High Courts01 Jan 1995
Rajinder Kumar Vs Union of India and Others
Delhi High Court · (1995) 1 AD 697 : (1995) 57 DLT 271
Land Acquisition Act, 1894 — Section 4
High Courts01 Jan 1995
Bhai Ram Vs Madan Lal Gupta
Delhi High Court · (1995) 1 AD 833 : (1995) 57 DLT 527
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Jan 1995
Indian Oil Corporation Ltd. Vs Shriram Gas Service Shriram Gas Service Vs Indian Oil Corporation Ltd.
Delhi High Court · (1995) 57 DLT 279
Arbitration Act, 1940 — Section 20Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 23, 24
High Courts01 Jan 1995
P.P. Kalra Vs M.V. Bhatnagar
Delhi High Court · (1995) 32 DRJ 182
Delhi Rent Control Act, 1958 — Section 45
High Courts01 Jan 1995
Balbir Singh Vs A.D.M. (REVENUE) and Others
Delhi High Court · (1995) 57 DLT 547
Constitution of India, 1950 — Article 226Delhi Land Revenue Act, 1954 — Section 84Delhi Land Revenue Rules, 1962 — Rule 49
High Courts01 Jan 1995Dismissed
Chandni Luthra Vs Anil Bhandari and Others
Delhi High Court · (1995) 58 DLT 93
Constitution of India, 1950 — Article 226
High Courts01 Jan 1995
Mustaq Ahmed Vs Union of India and Others
Delhi High Court · (1995) ILR Delhi 655
High Courts01 Jan 1995
Common Cause and Another Vs Union of India and Others
Delhi High Court · (1996) 62 DLT 28
All India Institute of Medical Sciences Act, 1956 — Section 4
High Courts01 Jan 1995
Hem Raj Arya and Others Vs Election Commission, Delhi
Delhi High Court · (1995) 32 DRJ 231
Constitution of India, 1950 — Article 226