High Courts05 Jan 1995
Mahinder Singh Vs Union of India and Others
Delhi High Court · (1995) 1 AD 493 : (1995) 32 DRJ 472 : (1995) RLR 312
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 49 of 50
High Courts05 Jan 1995
Gurdeep Singh Uua and Others Vs Delhi Sikh Gurdwara Prabandhak Committee
Delhi High Court · (1995) 59 DLT 115
High Courts05 Jan 1995
Nupur Professionals Pvt. Ltd. and Another Vs Presteege Fibres Ltd. and Others
Delhi High Court · AIR 1995 Delhi 237 : (1995) 58 DLT 849
High Courts05 Jan 1995
Mool Shankar Gandhi Vs Union of India and Others
Delhi High Court · (1995) 32 DRJ 542 : (1995) RLR 147
High Courts05 Jan 1995
Gurdeep Singh Dau and others Vs Delhi Sikh Gurdwara Prabandhak Committee
Delhi High Court · AIR 1995 Delhi 182 : (1995) ILR Delhi 460
High Courts05 Jan 1995
M/s. Nupur Professionals Pvt. Ltd. and Another Vs M/s. Presteege Fibres Ltd.
Delhi High Court · (1995) 1 AD 642
High Courts05 Jan 1995
Walaiti Ram Gupta Vs Union of India and Others
Delhi High Court · (1995) 1 AD 703 : (1995) 1 ARBLR 338 : (1995) 32 DRJ 679
High Courts04 Jan 1995
Sheila Lall and Others Vs Rent Control Tribunal
Delhi High Court · (1995) 1 AD 353 : (1995) 57 DLT 141 : (1995) 32 DRJ 168
Delhi Rent Control Act, 1958 — Section 45
High Courts04 Jan 1995
Jagatram Trehan and Sons Vs Union of India and Others
Delhi High Court · (1995) 57 DLT 438 : (1995) 110 PLR 23
High Courts04 Jan 1995
Naresh Kumar Vs State
Delhi High Court · (1995) CriLJ 1256 : (1995) 57 DLT 399 : (1995) 2 RCR(Criminal) 70
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts03 Jan 1995Allowed
Devinder Singh and Another Vs Union of India (UOI) and Others
Delhi High Court · (1995) 1 AD 597 : (1995) 58 DLT 705
Constitution of India, 1950 — Article 79Industrial Undertaking Rules, 1952 — Rule 14Industries (Development and Regulation) Act, 1951 — Section 14
High Courts03 Jan 1995
Hans Raj Malik Vs Union of India and Others
Delhi High Court · (1995) 57 DLT 255 : (1995) 32 DRJ 96
Constitution of India, 1950 — Article 226
High Courts03 Jan 1995
Rakesh Kumar Jain Vs Devender Singh Mehta and Another
Delhi High Court · (1995) 57 DLT 135 : (1995) 32 DRJ 207
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts03 Jan 1995
Sudhir Kumar Gupta Vs Varshawati Sharma and Others
Delhi High Court · (1995) 1 AD 389 : (1995) 57 DLT 236 : (1995) 32 DRJ 139 : (1995) RLR 94
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Jan 1995
Victoria Engineering Works and Others Vs Union of India and Others Steel Products Ltd. and Another Vs Union of India and Others
Delhi High Court · AIR 1995 Delhi 253 : (1995) 32 DRJ 638
High Courts03 Jan 1995
B.P. Sharma Vs Union of India and Another
Delhi High Court · (1995) 57 DLT 225 : (1995) 32 DRJ 361 : (1995) 110 PLR 13
High Courts03 Jan 1995
Surinder Kumar Vs Union of India and others
Delhi High Court · (1994) 4 AD 1056 : (1995) CriLJ 1422 : (1995) 3 RCR(Criminal) 551
High Courts03 Jan 1995
Castrol Ltd. Vs Shri Subhash Kapoor
Delhi High Court · (1995) 1 AD 619 : (1995) 1 ARBLR 274 : (1995) 58 DLT 147
High Courts03 Jan 1995
Jiwan Lal Vs Gurdial kaur and Others
Delhi High Court · (1995) 57 DLT 262 : (1995) RLR 162
Delhi Rent Control Act, 1958 — Section 14(1)