High Courts19 Jan 1995
Kaleidoscope (India) P. Ltd. Vs Phoolan Devi and Others
Delhi High Court · AIR 1995 Delhi 316 : (1996) ILR Delhi 586
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 47 of 50
High Courts19 Jan 1995
Ragubir Singh Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 01 DEL CK 0028
High Courts19 Jan 1995
M/s. Kaleidoscope (India) P. Ltd. and another Vs Phoolan Devi and others
Delhi High Court · AIR 1995 Delhi 316 : (1996) ILR Delhi 586
High Courts18 Jan 1995
Delhi Development Authority Vs Bennete Coleman and Co. Ltd.
Delhi High Court · (1995) 57 DLT 498
High Courts17 Jan 1995
Bhartu Vs Indian Express Newspapers and Others
Delhi High Court · (1995) 32 DRJ 246
High Courts17 Jan 1995
Ram Tirath Sharma and Another Vs The Administrator and Others
Delhi High Court · (1995) 57 DLT 725 : (1995) 32 DRJ 277
Constitution of India, 1950 — Article 12Delhi School Education Act, 1973 — Section 13, 28, 5, 8(1)Delhi School Education Rules, 1973 — Rule 100, 108, 28, 59
High Courts17 Jan 1995
Chhote Lal and Others Vs Government of India and Others
Delhi High Court · (1995) 57 DLT 542
High Courts16 Jan 1995
Hari Singh Vs Kharaiti Lal and Sons
Delhi High Court · (1995) 1 AD 746 : (1995) 32 DRJ 309 : (1995) RLR 318
High Courts16 Jan 1995
National Insurance Co. Ltd. Vs Harjeet Kaur and Others
Delhi High Court · (1995) 1 ACC 564 : (1996) ACJ 687 : (1995) 1 AD 882 : (1995) 32 DRJ 281
Motor Vehicles Act, 1988 — Section 149(5)
High Courts16 Jan 1995
State (Delhi Administration) Vs Abrar Hussain
Delhi High Court · (1995) 57 DLT 516
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts13 Jan 1995
Gurmit Singh Cheema Vs Union of India and Others
Delhi High Court · (1995) 1 AD 756 : (1995) 2 ALT(Cri) 12 : (1995) CriLJ 1705 : (1995) 2 Crimes 568 : (1995) 32 DRJ 369 : (1995) 2 RCR(Criminal) 149
Customs Act, 1962 — Section 108Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 10(1), 3, 3(1)
High Courts13 Jan 1995
Mahavir Singh Vs D.T.C. and Another
Delhi High Court · (1995) 57 DLT 465 : (1995) 32 DRJ 379 : (1995) LabIC 750 : (1995) RLR 257
High Courts12 Jan 1995
Corporation Bank Vs Montana International and Others
Delhi High Court · (1995) 1 AD 629 : (1995) 32 DRJ 458
High Courts12 Jan 1995
State Vs Ravinder Singh
Delhi High Court · (1995) CriLJ 3428 : (1995) 57 DLT 506 : (1995) 32 DRJ 394 : (1995) 3 RCR(Criminal) 772 : (1995) 2 RCR(Criminal) 264
Criminal Procedure Code, 1973 (CrPC) — Section 242(3)Prevention of Corruption Act, 1947 — Section 19
High Courts12 Jan 1995
Ved Parkash Chawla Vs Union of India and Others
Delhi High Court · (1995) 1 AD 685 : (1995) 58 DLT 773 : (1995) LabIC 1234
High Courts11 Jan 1995
Mohd. Shahid @ M. Shahid @ Shahid Vs Union of India and Others
Delhi High Court · (1995) 1 AD 420 : (1995) 57 DLT 406 : (1995) 32 DRJ 298
Constitution of India, 1950 — Article 226, 227
High Courts11 Jan 1995
John Tayang Vs Kirori Mal College and Another
Delhi High Court · (1995) 57 DLT 269
Constitution of India, 1950 — Article 226
High Courts11 Jan 1995
Bhagwan Dass Vs The State
Delhi High Court · (1995) CriLJ 2056 : (1995) 2 RCR(Criminal) 597
High Courts11 Jan 1995
Sh. John Tayang Vs Kirori Mal College and another
Delhi High Court · AIR 1995 Delhi 139
High Courts11 Jan 1995
Sher Singh Vs State
Delhi High Court · (1995) CriLJ 2187 : (1995) 3 RCR(Criminal) 555