High Courts30 Jan 1995
Jasbir Singh Vs Union of India and Others
Delhi High Court · (1995) 1 Crimes 698 : (1995) 32 DRJ 602 : (1996) 1 RCR(Criminal) 297
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 46 of 50
High Courts30 Jan 1995
R.S. Arora Vs State and Another
Delhi High Court · (1995) 57 DLT 525 : (1995) 32 DRJ 391 : (1995) RLR 127
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jan 1995
Delhi Transport Corporation Vs Delhi Administration and Others
Delhi High Court · (1995) 2 LLJ 419
High Courts27 Jan 1995
Maneka Gandhi Vs Union Territory of Delhi and Others
Delhi High Court · (1995) 57 DLT 571
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Delhi Municipal Corporation Act, 1957 — Section 215Environment (Protection) Act, 1986 — Section 5
High Courts27 Jan 1995
Sudhir Brothers Vs Delhi Development Authority
Delhi High Court · (1995) 01 DEL CK 0011
High Courts25 Jan 1995
Sudhir Chaudhary Vs Union of India
Delhi High Court · AIR 1995 Delhi 391 : (1995) 32 DRJ 623
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(1)Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 6
High Courts25 Jan 1995
Mahender Singh Vs Central Warehousing Corporation
Delhi High Court · (1995) 1 AD 632 : (1995) 57 DLT 384
Central Warehousing Corporation (Staff) Regulations, 1986 — Regulation 7
High Courts24 Jan 1995
Kamlesh Sharma and Another Vs Bhu Dev Gaur
Delhi High Court · (1995) 57 DLT 534
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Jan 1995
D.C. Sankhla Vs Ashok K. Parmar
Delhi High Court · (1995) 2 CivCC 84 : (1995) 111 PLR 68 : (1995) 2 RCR(Rent) 459 : (1995) RLR 292
Civil Procedure Code, 1908 (CPC) — Section 122, 129Delhi High Court Act, 1966 — Section 7Limitation Act, 1963 — Section 5
High Courts24 Jan 1995
Rahul Butalia Vs State Bank of India
Delhi High Court · (1995) 2 AD 978 : (1995) 58 DLT 762 : (1995) LabIC 866 : (1995) 2 LLJ 242
High Courts24 Jan 1995
M.S. Nulon India Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1996) 219 ITR 736 : (1995) 82 TAXMAN 270
High Courts23 Jan 1995
D.D. Axles Pvt. Ltd Vs Municipal Corporation of Delhi and Anr
Delhi High Court · AIR 1995 Delhi 248 : (1995) 57 DLT 469 : (1995) 32 DRJ 385
Constitution of India, 1950 — Article 141
High Courts20 Jan 1995
Sanatan Dharam Sabha Vs Delhi Development Authority, Assistant Director (Institutional), DDA, Commissioner of Police and Lovely Bat Shiksha Parishad
Delhi High Court · (1995) 1 AD 817 : (1995) 32 DRJ 645 : (1995) RLR 140
Delhi Development Act, 1957 — Section 53
High Courts20 Jan 1995
Bishan Swarup Gupta and Others Vs State and Others
Delhi High Court · (1995) 58 DLT 45
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Jan 1995
M/s. Vrajlal Manilal and Co. Vs Adarsh Bidi Co.
Delhi High Court · (1995) 1 ARBLR 471
High Courts20 Jan 1995
G.S. Mander and Others Vs Indian Olympic Association and Others
Delhi High Court · (1995) 1 AD 738 : (1995) 1 ARBLR 312 : (1995) 32 DRJ 527
High Courts20 Jan 1995
Lok Nath Prasad Gupta Vs Bijay Kumar Gupta
Delhi High Court · (1995) 32 DRJ 350
Copyright Act, 1957 — Section 62