High Courts01 Feb 1995
Mahanand Kaushik and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 1 AD 1057 : (1995) 58 DLT 196 : (1995) 32 DRJ 634
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 45 of 50
High Courts01 Feb 1995Allowed
Munna Lal Khandelwal Vs Union of India (UOI) and Others
Delhi High Court · (1995) 58 ECR 249
High Courts01 Feb 1995
Rameshwar Dass Vs Union of India and Another
Delhi High Court · (1995) 57 DLT 711 : (1995) 32 DRJ 399 : (1995) 59 ECR 209
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts01 Feb 1995
V.K. Jain Vs Union of India and Others
Delhi High Court · (1995) 58 DLT 337 : (2003) 32 DRJ 621
High Courts01 Feb 1995
Tejbir Kaur Vs Davender Singh
Delhi High Court · (1995) 1 AD 1043 : (1995) 57 DLT 796 : (1995) 33 DRJ 105 : (1996) RLR 106
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Feb 1995
Sita Ram Pandey Vs State
Delhi High Court · (1995) 32 DRJ 722
Criminal Procedure Code, 1973 (CrPC) — Section 437
High Courts01 Feb 1995
Hari Singh Vs S. Seth
Delhi High Court · AIR 1996 Delhi 21 : (1995) 58 DLT 651 : (1995) 32 DRJ 425 : (1995) 110 PLR 60
High Courts01 Feb 1995
Rama Saroop Vs Daljit Singh
Delhi High Court · AIR 1995 Delhi 351 : (1995) 58 DLT 783 : (1995) RLR 152
High Courts01 Feb 1995
Sushma Suri Vs Jamia Millie Islamia and Others
Delhi High Court · (1995) 32 DRJ 538
Jamia Millia Islamia Act, 1988 — Section 25
High Courts01 Feb 1995
Curewell (India) Ltd. Vs Inderjit Singh and Others
Delhi High Court · (1995) 32 DRJ 663
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Feb 1995
Jagdish Pd. Sharma Vs State
Delhi High Court · (1995) CriLJ 2501 : (1994) 55 DLT 315
High Courts01 Feb 1995
Mahanagar Telephone Nigam Limited Vs V.P. Dhingra
Delhi High Court · (1995) 58 DLT 282
High Courts01 Feb 1995
Virender Kumar @ Bittoo Vs State
Delhi High Court · (1995) 2 Crimes 466 : (1995) 59 DLT 341 : (1995) 33 DRJ 352
Constitution of India, 1950 — Article 141Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 1995
Punjab National Bank Vs Pushpa Builders Ltd. and Others
Delhi High Court · (1995) 1 AD 812 : (1996) 1 BC 83 : (1995) 58 DLT 191
High Courts01 Feb 1995
Classic Motors Ltd. Vs Maruti Udyog Ltd. and Others
Delhi High Court · (1995) 2 AD 997 : (1995) 57 DLT 677 : (1995) 110 PLR 34
Contract Act, 1872 — Section 39
High Courts31 Jan 1995
Phiroz Adi Vandrevala Vs Shanti Kumar Sharma
Delhi High Court · (1995) 2 CivCC 250 : (1995) 57 DLT 648 : (1995) 110 PLR 30
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts31 Jan 1995
Ashwini Kumar Vs State and Others
Delhi High Court · (1995) 58 DLT 319 : (1995) 32 DRJ 708
Contempt of Courts Act, 1971 — Section 2
High Courts31 Jan 1995
Em and Em Associates Vs Delhi Development Authority
Delhi High Court · (1995) 01 DEL CK 0052
High Courts30 Jan 1995
Court on its Own Motion Vs D.R. Lakhani
Delhi High Court · (1995) ILR Delhi 665
Criminal Procedure Code, 1973 (CrPC) — Section 125