High Courts07 Feb 1995
Sunil Puri and Others Vs Modi Spinning and Weaving Mills Ltd.
Delhi High Court · AIR 1995 Delhi 203 : (1995) 57 DLT 560
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 44 of 50
High Courts07 Feb 1995
Ganga Devi and Others Vs Randhir Singh and Others
Delhi High Court · (1995) 2 ACC 552 : (1996) ACJ 99 : (1995) 32 DRJ 695
Motor Vehicles Act, 1939 — Section 110A
High Courts07 Feb 1995
State Vs Ram Chander
Delhi High Court · (1995) 1 AD 899 : (1995) 57 DLT 745 : (1995) 32 DRJ 462
Prevention of Food Adulteration Act, 1954 — Section 10(2), 7
High Courts07 Feb 1995
R.M. Tiwari Vs Aditya Singh and Others
Delhi High Court · (1995) 1 AD 894 : (1995) 1 ALT(Cri) 18 : (1995) 1 Crimes 648 : (1995) 57 DLT 749 : (1995) 32 DRJ 521
Constitution of India, 1950 — Article 226
High Courts07 Feb 1995
United India Insurance Co. Vs Ram Rati and Others
Delhi High Court · (1995) 1 AD 1107 : (1995) 33 DRJ 182
Motor Vehicles Act, 1988 — Section 92
High Courts06 Feb 1995
Raj Narain Vs State
Delhi High Court · (1995) 57 DLT 755
Penal Code, 1860 (IPC) — Section 302
High Courts03 Feb 1995
Rameshwar Sarup Bhatnagar Vs Ram Narain Arora and Another
Delhi High Court · (1995) 1 AD 1082 : (1995) 57 DLT 617 : (1995) 32 DRJ 656 : (1995) RLR 189
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Feb 1995
Sheelawanti and Another, Retired/Retiring Public Servants Forum, Joginder Kumar Sharma, Alam Singh and Others, Gurpiari Jolly, Prem Chopra, Dwarka Dass and Ravi Kher Vs Delhi Development Authority and Another
Delhi High Court · (1995) 1 AD 725 : AIR 1995 Delhi 212 : (1995) 57 DLT 801 : (1995) 32 DRJ 403
Constitution of India, 1950 — Article 226
High Courts03 Feb 1995
G.M. Modi Hospital and R.C.M.S. Vs Shankar Singh Bhandari and Others
Delhi High Court · AIR 1996 Delhi 1 : (1996) 1 CivCC 325 : (1995) 32 DRJ 574 : (1995) ILR Delhi 792
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1995
Rameshwar Solanki Vs Union of India Union of India Vs Rameshwar Solanki
Delhi High Court · AIR 1995 Delhi 358 : (1995) 57 DLT 410 : (1995) 32 DRJ 559
Land Acquisition Act, 1894 — Section 23
High Courts03 Feb 1995
Gulab Singh and Others Vs Union of India and Others
Delhi High Court · (1995) 1 AD 1164 : (1995) 58 DLT 19 : (1995) 32 DRJ 467
Land Acquisition Act, 1894 — Section 4
High Courts03 Feb 1995
Smt. Sheelawanti and Another Vs D.D.A. and Another
Delhi High Court · (1995) 1 AD 725 : AIR 1995 Delhi 212 : (1995) 57 DLT 801 : (1995) 32 DRJ 403
High Courts03 Feb 1995
Metal Forgings (P) Ltd. Vs Allahabad Bank and Others
Delhi High Court · (1995) 58 DLT 54 : (1995) 32 DRJ 592 : (1995) 110 PLR 50
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts02 Feb 1995
Natvar Parikh Industries Ltd. Vs Union of India and National Freight Carriers
Delhi High Court · (1995) 02 DEL CK 0089
High Courts02 Feb 1995
D.N. Ahluwalia Vs A.N. Wanchoo and Others
Delhi High Court · (1995) 1 AD 974 : (1995) 57 DLT 639
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Feb 1995
Munna Lal Khandelwal Vs Union of India and Others
Delhi High Court · (1995) 1 AD 808 : (1995) CriLJ 2870 : (1995) 2 Crimes 82 : (1995) 59 DLT 298
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts01 Feb 1995
Nain Singh Vs State
Delhi High Court · (1995) 32 DRJ 599
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts01 Feb 1995
Wiley Eastern Ltd. and Another Vs Indian Institute of Management
Delhi High Court · (1995) 1 AD 1021 : (1995) 58 DLT 449 : (1995) 32 DRJ 553 : (1995) 110 PLR 63
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Feb 1995
Bakshi Ram Vs Delhi Development Authority
Delhi High Court · (1994) 59 DLT 396 : (1995) 32 DRJ 597
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1