High Courts13 Feb 1995
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs UNION OF INDIA and Others
Delhi High Court · (1996) 130 CTR 520
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 43 of 50
High Courts13 Feb 1995
Punjab and Sind Bank Ltd. Vs Labh Singh and Another
Delhi High Court · (1996) 1 BC 228 : (1995) 58 DLT 668
High Courts13 Feb 1995
Abid Ali Khan Vs Union of India and Others
Delhi High Court · (1995) 33 DRJ 77 : (1995) LabIC 371
High Courts13 Feb 1995
Agricultural Produce Marketing Committee Vs Union of India and Others
Delhi High Court · (1995) 215 ITR 89 : (1995) 81 TAXMAN 446
Constitution of India, 1950 — Article 226
High Courts10 Feb 1995
Kanta Bali Vs Kalawati Devi
Delhi High Court · (1995) 2 AD 1157 : (1995) 58 DLT 4 : (1995) 33 DRJ 219
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Feb 1995Dismissed
Hari Chand and Others Vs D.T.C. and Another
Delhi High Court · (1995) 1 AD 985 : (1995) 58 DLT 751 : (1995) LabIC 1261 : (1996) 1 LLJ 197
Constitution of India, 1950 — Article 226Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4Delhi Transport Corporation Act, 1950 — Section 12
High Courts10 Feb 1995
Ishwari Devi Vs Rallia Ram
Delhi High Court · (1995) 1 AD 1143 : (1995) 57 DLT 781 : (1995) 33 DRJ 237 : (1995) RLR 278
Delhi Rent Control Act, 1958 — Section 25B(5)
High Courts10 Feb 1995
K.B. Bakaya Vs Pamela Kumar
Delhi High Court · (1995) 57 DLT 791 : (1995) 33 DRJ 167
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Feb 1995
Prem Chand Vs D.T.C. and Others
Delhi High Court · (1995) 59 DLT 502
Constitution of India, 1950 — Article 226Delhi Transport Corporation Act, 1950 — Section 12(1)
High Courts10 Feb 1995
D.S. Mehta and Others Vs N.D.M.C. and Another
Delhi High Court · (1995) 58 DLT 788 : (1995) 111 PLR 70
Constitution of India, 1950 — Article 227
High Courts10 Feb 1995
Shri Vinod Gupta and others Vs Shri Braham Vira Gupta and others
Delhi High Court · AIR 1996 Delhi 102 : (1995) 2 CivCC 164 : (1995) 59 DLT 383
High Courts10 Feb 1995
Kamal Kumar Vs The State
Delhi High Court · (1995) 1 AD 915 : (1995) CriLJ 2204 : (1995) 1 Crimes 735 : (1995) 59 DLT 65 : (1995) 2 RCR(Criminal) 621
High Courts09 Feb 1995
Nawroz Salam Vs Sukanya Roy
Delhi High Court · (1995) 2 CivCC 161 : (1995) 58 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Feb 1995
Namza Nozogh Vs B.R. Nanda
Delhi High Court · (1995) 58 DLT 437
Penal Code, 1860 (IPC) — Section 65
High Courts09 Feb 1995
Rajinder Prasad @ Pappu Vs State
Delhi High Court · (1995) CriLJ 287 : (1995) 3 Crimes 15 : (1995) 59 DLT 141 : (1995) 32 DRJ 702 : (1995) 2 RCR(Criminal) 311
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts09 Feb 1995
Rajinder Prasad Alias Pappu Vs State
Delhi High Court · (1995) CriLJ 287 : (1995) 3 Crimes 15 : (1995) 59 DLT 141 : (1995) 32 DRJ 702
High Courts09 Feb 1995
R.M.D.C. Press Pvt. Ltd. Vs Union of India
Delhi High Court · (1995) 77 ELT 851
High Courts09 Feb 1995
Madan Mohan Rajgarhia Vs Mahendra R. Shah and Another
Delhi High Court · (1995) 58 DLT 121 : (1995) 32 DRJ 517 : (1995) RLR 250
High Courts08 Feb 1995
B.N. Dora Prasad Vs Hotel Samrat
Delhi High Court · (1995) 32 DRJ 505 : (1995) 2 LLJ 1145
Constitution of India, 1950 — Article 226
High Courts08 Feb 1995
Abdul Majeeb Abdul Wajid Vs Gulfam Exporters and Another
Delhi High Court · (1995) 59 DLT 146
Copyright Act, 1957 — Section 45(1)Trade and Merchandise Marks Act, 1958 — Section 11, 9