High Courts01 Mar 1995
Sanjay Sharma Vs State
Delhi High Court · (1995) 32 DRJ 725 : (1995) 2 RCR(Criminal) 641
Criminal Procedure Code, 1973 (CrPC) — Section 438
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 41 of 50
High Courts01 Mar 1995
Khushi Ram Vs State
Delhi High Court · (1995) 2 AD 77 : (1995) 33 DRJ 558
Prevention of Corruption Act, 1947 — Section 5(2)
High Courts01 Mar 1995
Dalmia Dairy Industries Ltd. Vs State Trading Corporation of India
Delhi High Court · (1995) 58 DLT 73 : (1995) 33 DRJ 211
Contract Act, 1872 — Section 222Limitation Act, 1963 — Article 113
High Courts24 Feb 1995Dismissed
Lakhan Lal Vs State
Delhi High Court · (1995) CriLJ 2699 : (1995) 59 DLT 182
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114, 32(2)Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts24 Feb 1995Dismissed
Ex. Major R.S. Budhwar Vs Union of India (UOI) and Others
Delhi High Court · (1995) 58 DLT 339 : (1995) 34 DRJ 426
Army Rules, 1954 — Rule 22, 23, 24, 25, 37Constitution of India, 1950 — Article 226
High Courts24 Feb 1995
Bharat Starch Industries Ltd. Vs Prudent International Shipping and Trading Ltd. Prudent International Shipping and Trading Ltd. Vs Bharat Starch Industries Ltd.
Delhi High Court · (1995) 58 DLT 107
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts24 Feb 1995
Jagdish Prasad Vs State
Delhi High Court · (1995) 1 AD 1220 : (1995) 3 Crimes 9 : (1995) 58 DLT 740
Penal Code, 1860 (IPC) — Section 376
High Courts24 Feb 1995
Dr. Sanjeev Dadhwal Vs All India Institute of Medical Sciences
Delhi High Court · AIR 1995 Delhi 268 : (1995) 34 DRJ 46 : (1995) RLR 379
High Courts23 Feb 1995
Sh. R.C. Bhalla and another Vs N.C. Bhalla and others
Delhi High Court · AIR 1996 Delhi 24
Arbitration Act, 1940 — Section 30
High Courts23 Feb 1995
Dipika Arora Vs S.N. Sehgal and Others
Delhi High Court · (1995) 1 AD 1093 : (1995) 58 DLT 729 : (1995) RLR 219
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts23 Feb 1995
D.C. Anand Vs U.O.I. and Others
Delhi High Court · (1995) 59 DLT 495 : (1995) RLR 428
High Courts22 Feb 1995
Kanoria Petro Products Ltd. Vs Sheetla Agro Industries
Delhi High Court · (1995) 1 AD 1137 : (1995) 59 DLT 368 : (1996) 112 PLR 24
High Courts22 Feb 1995
Dolphin Laboratories Ltd. Vs Arun Kumar Bansal and others
Delhi High Court · (1995) 02 DEL CK 0028
High Courts22 Feb 1995
East Punjab Railway Refugees Rehabilitation Co-operative Society Ltd. Vs The Commissioner of Police and Others
Delhi High Court · (1995) 58 DLT 768
High Courts22 Feb 1995
Ashoka Woollen Mills Vs Inspecting Assistant Commissioner of Income Tax
Delhi High Court · (1995) 127 CTR 368 : (1995) 215 ITR 573 : (1995) 80 TAXMAN 405
High Courts22 Feb 1995
Delhi Transport Corporation Vs Aruna Sawhney
Delhi High Court · (1995) 32 DRJ 691
Motor Vehicles Act, 1988 — Section 110
High Courts22 Feb 1995
Commissioner of Income Tax Vs Moti Lal Sharma
Delhi High Court · (1995) 126 CTR 231 : (1995) 215 ITR 458 : (1995) 81 TAXMAN 51 : (1995) 80 TAXMAN 403
High Courts21 Feb 1995Allowed
Gajender Vohra Vs The Chief Justice and Another
Delhi High Court · (1995) 1 AD 1059 : (1995) 58 DLT 610
Constitution of India, 1950 — Article 226