High Courts13 Dec 1995
Swaraj Mazda Ltd. Vs Union of India and Gold (Control) Appellate Tribunal, Collector of Central Excise (Appeals)
Delhi High Court · (1996) 85 CompCas 743
Central Excises and Salt Act, 1944 — Section 35F
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 2 of 50
High Courts13 Dec 1995
Simla Automobiles Vs Commissioner of Income Tax
Delhi High Court · (1996) 86 TAXMAN 510
Income Tax Act, 1961 — Section 256(1), 256(2), 43B
High Courts13 Dec 1995
Jagjit Singh Sangwan Vs Union of India and Others
Delhi High Court · (1996) 1 CLT 83 : (1996) 36 DRJ 192
Constitution of India, 1950 — Article 13(3)
High Courts12 Dec 1995
Gian Chand Gupta Vs New Delhi Municipal Committee
Delhi High Court · (1996) 1 AD 185 : (1996) 61 DLT 308
High Courts12 Dec 1995
V.G. Duggal Vs Delhi Development Authority
Delhi High Court · (1996) 1 AD 1101 : (1996) 36 DRJ 660
Contract Act, 1872 — Section 51, 52, 54
High Courts12 Dec 1995
Piare Lal Vs Union of India and Others
Delhi High Court · (1995) 12 DEL CK 0017
High Courts11 Dec 1995
Hari Kumar Vs Sat Narain Mehra
Delhi High Court · (1996) 36 DRJ 96
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3Evidence Act, 1872 — Section 114
High Courts08 Dec 1995
Ravinder Kishinchand Thadani and Another Vs Bhagwan Kundanmal Hira and Another
Delhi High Court · (1996) 62 DLT 276
High Courts08 Dec 1995
K. Satyanarayanan and Others Vs Union of India and Others
Delhi High Court · (1996) ILR Delhi 34
Constitution of India, 1950 — Article 226
High Courts08 Dec 1995
Rupa Enterprises Vs Collector of Customs, Calcutta
Delhi High Court · (1996) 82 ELT 182
High Courts07 Dec 1995
Independent Television Co. (P) Ltd. Vs Monica Electronics Ltd.
Delhi High Court · (1996) 3 AD 73 : (1996) 61 DLT 299 : (1996) 36 DRJ 336
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts07 Dec 1995
Montari Overseas Limited Vs Montari Industries Limited
Delhi High Court · (1997) ILR Delhi 64
Companies Act, 1956 — Section 20
High Courts07 Dec 1995
Barun Kumar Vs State (Delhi Administration)
Delhi High Court · (1996) 63 DLT 94
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts07 Dec 1995
Harbhajan Kaur and Others Vs Rattan Chand Sharma
Delhi High Court · (1996) 61 DLT 293 : (1996) RLR 94
Specific Relief Act, 1963 — Section 30
High Courts07 Dec 1995
DSCO Cooperative Industrial Society Ltd. Vs Delhi State Cooperative Bank Ltd. and Others
Delhi High Court · (1996) 1 AD 369 : (1996) 61 DLT 316
Contract Act, 1872 — Section 115, 59
High Courts07 Dec 1995
Agriculture Produce Market Committee Vs Potato and Onion Merchant Association
Delhi High Court · (1996) 62 DLT 423
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts06 Dec 1995
Shakuntala Devi Vs State
Delhi High Court · (1995) 4 AD 1049 : (1996) 36 DRJ 545 : (1997) 1 RCR(Criminal) 646
Constitution of India, 1950 — Article 14
High Courts05 Dec 1995
Vatika Plantations Pvt. Ltd. Vs Regional Provident Fund Commissioner
Delhi High Court · (1996) 74 FLR 2769
High Courts04 Dec 1995
Qasim Ali Vs Union of India
Delhi High Court · (1996) 1 Crimes 291 : (1996) 61 DLT 303 : (1996) 36 DRJ 549 : (1996) RLR 90
Constitution of India, 1950 — Article 14, 22(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 482