High Courts01 Dec 1995
Bharati Chadha Vs Ranbaxy Laboratories Ltd.
Delhi High Court · (1996) 1 AD 120 : (1996) 61 DLT 146 : (1996) 36 DRJ 225
Civil Procedure Code, 1908 (CPC) — Section 10Companies Act, 1956 — Section 108
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 4 of 50
High Courts01 Dec 1995
Manraj Singh Bindra Vs P.S. Kahai
Delhi High Court · (1995) 35 DRJ 666
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts30 Nov 1995
Municipal Corporation of Delhi Vs R.P. Khaitan and Another
Delhi High Court · (1995) 4 AD 883 : (1995) 35 DRJ 604 : (1996) RLR 13
High Courts29 Nov 1995
Shiv Cotton Mills Pvt. Ltd. Vs Daya Ram Shiv Cotton Mills Pvt. Ltd. Vs Manju Falls (Regd.)
Delhi High Court · (1996) 26 ARBLR 150 : (1996) 62 DLT 382
High Courts28 Nov 1995
Satyawati Bhalla and Another Vs Aruna Prabha Khanna and Another
Delhi High Court · (1996) 4 CivCC 45 : (1996) 61 DLT 142
High Courts28 Nov 1995
Prem Chand Gupta Vs Union of India
Delhi High Court · (1997) 142 CTR 299 : (1997) 225 ITR 387
High Courts27 Nov 1995
Franz Zaver Huemer Vs New Yesh Engineers
Delhi High Court · (1995) 11 DEL CK 0098
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Patents Act, 1970 — Section 64
High Courts27 Nov 1995
Court on its Own Motion Vs H.C. Aggarwal and Another
Delhi High Court · (1996) 1 AD 726 : (1996) 64 DLT 594
High Courts27 Nov 1995
Capital Co-operative Industrial Society Ltd. Vs Registrar, Co-operative Societies
Delhi High Court · (1995) 4 AD 907 : (1995) 35 DRJ 552
High Courts27 Nov 1995
State Bank of India Vs Samneel Engineering Company and Others
Delhi High Court · (1995) 35 DRJ 485
High Courts24 Nov 1995
Chandraswamy Vs Central Bureau of Investigation
Delhi High Court · (1996) 1 AD 1 : (1996) 36 DRJ 137
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Nov 1995
M/s. Parmar Construction Co. Vs Delhi Development Authority
Delhi High Court · (1995) 11 DEL CK 0023
High Courts23 Nov 1995
Sawai Bhawani Singh Vs Jagat Sing and Others
Delhi High Court · (1996) ILR Delhi 715
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts23 Nov 1995
Bhupinder Singh Vs Union of India
Delhi High Court · (1996) 1 AD 585 : (1996) CriLJ 2322 : (1996) 36 DRJ 198
Foreign Exchange Regulation Act, 1973 — Section 73
High Courts23 Nov 1995
Union of India Vs M.L. Dalmia and Co. Ltd.
Delhi High Court · (1996) 61 DLT 70
High Courts23 Nov 1995
Shree Lalit Fabrics Pvt. Ltd. and Others Vs Linkers Associates Ltd. and Others
Delhi High Court · (1996) 2 BC 54 : (1996) 62 DLT 507 : (1996) 113 PLR 58
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Nov 1995
Ram Singh Vs National Capital Territory of Delhi and Another
Delhi High Court · (1996) 62 DLT 265 : (1996) 113 PLR 40
High Courts22 Nov 1995
Shri Ram Singh Vs National Capital Territory of Delhi and another
Delhi High Court · (1996) 62 DLT 265 : (1996) 113 PLR 40