High Courts13 Nov 1995
Inalsa Ltd. Vs Union of India
Delhi High Court · (1996) 87 CompCas 599 : (1996) 36 DRJ 349
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 6 of 50
High Courts13 Nov 1995
Gurbakshi Rai Vs Chandgri Ram and Others
Delhi High Court · (1996) 1 ACC 410 : (1996) ACJ 1276 : (1995) 60 DLT 697
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166
High Courts11 Nov 1995
Sandeep Tak and Another Vs All India Institute of Medical Science and Others
Delhi High Court · (1995) 3 AD 1079 : (1995) 59 DLT 803
Constitution of India, 1950 — Article 14
High Courts10 Nov 1995
Narain Singh Vs Vijendra Singh Chadha
Delhi High Court · (1995) 4 AD 672 : (1996) 61 DLT 32 : (1996) 36 DRJ 649
Delhi Rent Control Act, 1958 — Section 14
High Courts10 Nov 1995
Saroj Kapur Vs New Rajdhani Cooperative House Building Society Ltd. and Others
Delhi High Court · (1995) 61 DLT 773
Delhi Co-operative Societies Rules, 1973 — Rule 25(4)
High Courts10 Nov 1995
Kusum Lata Khajanchi and Others Vs Delhi Development Authority and Others
Delhi High Court · (1995) 4 AD 900 : (1996) 61 DLT 37 : (1995) 35 DRJ 480
High Courts10 Nov 1995
Abn Amro Bank Vs Indian Railway Finance Corporation Ltd. and others
Delhi High Court · (1995) 4 DLT 135
Companies Act, 1956 — Section 10F, 111, 155
High Courts09 Nov 1995
Tek Chand and Another Vs Ram Narain
Delhi High Court · (1996) 25 ARBLR 375 : (1996) 61 DLT 136
High Courts09 Nov 1995
Devinder Singh and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 60 DLT 869 : (1996) RLR 101
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Nov 1995
Abdul Salam Vs Hans Raj
Delhi High Court · (1996) ILR Delhi 481 : (1996) RLR 71
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Nov 1995
Chem-Crown India Ltd. Vs Sports Equipment (P.) Ltd.
Delhi High Court · (2001) 103 CompCas 1002
Companies Act, 1956 — Section 433, 434, 439
High Courts09 Nov 1995
Delhi Development Authority Vs Ramesh Kumar
Delhi High Court · (1996) 1 AD 431 : (1996) 2 CivCC 150 : (1996) 61 DLT 99 : (1996) 112 PLR 25
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts09 Nov 1995
P.N. Chopra and Another Vs Sharda Devi 2 Ors.
Delhi High Court · (1995) 4 AD 763 : (1995) 60 DLT 857
Delhi Rent Control Act, 1958 — Section 14
High Courts09 Nov 1995Dismissed
Management of Swatantra Bharat Mills Vs Workmen of Swatantra Bharat Mills
Delhi High Court · (1995) 4 AD 979 : (1996) 61 DLT 557 : (1995) 35 DRJ 530 : (1996) 2 LLJ 67
Industrial Disputes Act, 1947 — Section 2
High Courts09 Nov 1995
Marathwada Alloy Steels Co. Ltd. Vs Union of India and Others
Delhi High Court · (1995) 4 AD 1040 : (1998) 91 CompCas 419 : (1996) 61 DLT 548 : (1995) 35 DRJ 507
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16
High Courts09 Nov 1995
Sahil Marwah Vs Union of India
Delhi High Court · (1996) 1 AD 219 : (1996) 36 DRJ 19
Civil Procedure Code, 1908 (CPC) — Section 86
High Courts09 Nov 1995
Gurdeep Singh Sabharwal Vs Narinder Singh Sabharwal
Delhi High Court · (1995) 4 AD 641 : (1995) 35 DRJ 579
High Courts09 Nov 1995
B.L. Kapur Vs Allahabad Bank and Others
Delhi High Court · (1996) 61 DLT 55 : (1996) 2 LLJ 863
Constitution of India, 1950 — Article 311(2)
High Courts08 Nov 1995
H.S. Nag and Associates (Pvt.) Ltd. Vs Supreme Cooperative Group Housingsociety Ltd.
Delhi High Court · (1995) 4 AD 977 : (1995) 60 DLT 866
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11