High Courts08 Nov 1995
Nagina Enterprises Vs Union of India and Others
Delhi High Court · (1996) 61 DLT 17
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 7 of 50
High Courts08 Nov 1995
Anand Gopal Jhingran and Others Vs K.D. Beri
Delhi High Court · (1995) 4 AD 689 : (1996) 61 DLT 1 : (1995) 35 DRJ 361 : (1996) RLR 36
Delhi Rent Control Act, 1958 — Section 14(1)q
High Courts08 Nov 1995
G.F. Kellner and Company Ltd. Vs Director General of Foreign Trade
Delhi High Court · (1996) 81 ELT 437
High Courts06 Nov 1995
Prem Kaur Vs J.S. Guleria
Delhi High Court · (1995) RLR 589
Delhi Rent Control Act, 1958 — Section 14(l)
High Courts06 Nov 1995
Wiley Eastern Ltd. and Others Vs Indian Institute of Management
Delhi High Court · (1995) 4 AD 990 : (1996) 61 DLT 281 : (1995) 35 DRJ 522
Copyright Act, 1957 — Section 62(2)
High Courts03 Nov 1995
Green Roadways (Regd.) Vs Nirmal Singh and Others
Delhi High Court · (1996) 61 DLT 114 : (1996) 1 LLJ 1099
High Courts03 Nov 1995
Rahul Int. Mkting P. Ltd Vs Jai Gopal
Delhi High Court · (1996) RLR 30
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Nov 1995
Daljit Singh Kang and Others Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 717
High Courts02 Nov 1995
Alka Vs R.K. Gautam
Delhi High Court · (1995) 60 DLT 702 : (1996) 1 DMC 437 : (1995) 35 DRJ 390
Hindu Marriage Act, 1955 — Section 23
High Courts02 Nov 1995
Jewels of India Vs Union of India and Others
Delhi High Court · (1995) 4 AD 585 : (1995) 60 DLT 747(1) : (1995) 35 DRJ 439
Constitution of India, 1950 — Article 14
High Courts02 Nov 1995
State Bank of India Vs P. Abraham and Another
Delhi High Court · (1996) 1 BC 112 : (1996) 62 DLT 287
High Courts02 Nov 1995
Shiv Kumar Sharma Vs University of Delhi and Others
Delhi High Court · (1995) 60 DLT 739
High Courts01 Nov 1995
Harjinder Kaljr and Others Vs Usha Gupta and Another
Delhi High Court · (1996) 61 DLT 102 : (1996) 222 ITR 200
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts01 Nov 1995
Delhi Tourism and Transportation Development Corporation Ltd. Vs D.R. Mehra and Sons
Delhi High Court · (1996) 1 AD 229 : (1996) 61 DLT 837 : (1996) 113 PLR 13
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts01 Nov 1995
Michael Heath Nathan Johnson Vs Subhash Chandra and Others
Delhi High Court · (1995) 60 DLT 757
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 4, 151Copyright Act, 1957 — Section 9(8)
High Courts01 Nov 1995
Jagdish Chander Gulati Vs Kanta Devi
Delhi High Court · (1996) 36 DRJ 654
Delhi Rent Control Act, 1958 — Section 14(1)Hindu Succession Act, 1956 — Section 14
High Courts01 Nov 1995
Lekh Ram Khari Vs Krishan Kumar Vohra
Delhi High Court · (1996) 61 DLT 584
Delhi Rent Control Act, 1958 — Section 44
High Courts01 Nov 1995
Santosh Kohli Vs Delhi Development Authority and Others
Delhi High Court · (1996) 61 DLT 81 : (1995) 35 DRJ 541
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts01 Nov 1995
Sunder Lal Bajaj Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 719 : (1995) 35 DRJ 548