High Courts01 Nov 1995
N.K. Gambhir Vs Carpet Export Promotion Council and Another
Delhi High Court · (1996) 61 DLT 457 : (1995) 35 DRJ 544
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 9 of 50
High Courts01 Nov 1995
C.R. Gulati Vs Union of India
Delhi High Court · (1995) 4 AD 582 : (1995) 60 DLT 715 : (1995) 35 DRJ 520
High Courts01 Nov 1995
Paramjit Singh Vs Sohan Singh and Others
Delhi High Court · (1995) 4 AD 739 : (1995) 60 DLT 842
High Courts01 Nov 1995
Neelam Kumar Vs Darshan Singh Kharbanda
Delhi High Court · (1995) 11 DEL CK 0007
High Courts01 Nov 1995
Parmar Construction Co. Vs Delhi Development Authority
Delhi High Court · (1995) 35 DRJ 516
High Courts31 Oct 1995
Metro Offset Printers Vs Syndicate Bank and Another
Delhi High Court · (1996) 63 DLT 388
High Courts30 Oct 1995
M.L. Singhal Vs Pradeep Mathur and Another
Delhi High Court · AIR 1996 Delhi 261 : (1996) ILR Delhi 106
Fatal Accidents Act, 1855 — Section 1ALimitation Act, 1963 — Article 85
High Courts27 Oct 1995
A.N. Pandey Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1995) 4 AD 915 : (1996) 61 DLT 51 : (1995) 35 DRJ 408
High Courts20 Oct 1995
Shazma Vs Azhar Ali Zai and Another
Delhi High Court · (1996) 3 CivCC 271 : (1996) 2 CivCC 461 : (1997) 66 DLT 267
Guardians and Wards Act, 1890 — Section 12, 25
High Courts20 Oct 1995Dismissed
Chiranji Lal Garg Vs Mohan Singh Chopra
Delhi High Court · (1995) 10 DEL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Income Tax Act, 1961 — Section 269UD
High Courts20 Oct 1995
Burlington Home Shopping Pvt. Ltd. Vs Rajnish Chibber
Delhi High Court · (1995) 4 AD 732 : (1995) 61 DLT 6 : (1995) 35 DRJ 335 : (1996) 113 PLR 31
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Copyright Act, 1957 — Section 2
High Courts20 Oct 1995
M/s. Narain Das R. Israni Vs Delhi Development Authority
Delhi High Court · (1995) 10 DEL CK 0013
High Courts20 Oct 1995
Tour Coordinator Association Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 709 : (1995) 35 DRJ 418
High Courts18 Oct 1995
Commissioner of Wealth Tax Vs Ajay Kumar Sood (HUF)
Delhi High Court · (1996) 85 TAXMAN 193
Wealth Tax Act, 1957 — Section 27(3), 7(1)
High Courts18 Oct 1995
Shakuntala Rani Vs P.G. Rao
Delhi High Court · (1996) RLR 57
Delhi Rent Control Act, 1958 — Section 14D
High Courts18 Oct 1995
Surjit Singh and Others Vs The State
Delhi High Court · (1995) 4 AD 429 : (1995) 35 DRJ 245
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 302
High Courts18 Oct 1995
Entral Warehousing Corporation Vs Uppal Engine Const. (P) Ltd.
Delhi High Court · (1996) ILR Delhi 74
High Courts18 Oct 1995
Commissioner of Wealth Tax Vs Ajay Kumar Sood
Delhi High Court · (1996) 132 CTR 145 : (1996) 217 ITR 686
High Courts17 Oct 1995
T.K. Abdullah Vs Union of India and Another
Delhi High Court · (1995) 4 AD 750 : (1995) 60 DLT 889 : (1995) 35 DRJ 403 : (1996) 1 RCR(Criminal) 526
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108