High Courts17 Oct 1995
A.K. Aggarwal Vs Shanti Devi
Delhi High Court · (1996) RLR 60
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 10 of 50
High Courts17 Oct 1995
Abdul Hamid and Others Vs Charanjit Mehra and Others
Delhi High Court · (1995) 4 AD 717 : (1995) 60 DLT 847 : (1995) 35 DRJ 472 : (1996) 112 PLR 55 : (1996) RLR 44
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi High Court Act, 1966 — Section 10
High Courts17 Oct 1995
Kawasaki Kisen Kaisha Ltd. and Another Vs Union of India and Others
Delhi High Court · (1995) 4 AD 708 : (1995) 35 DRJ 412 : (1996) 82 ELT 27
Customs Act, 1962 — Section 54
High Courts17 Oct 1995
Sd. Gurmukh Singh Anand Huf and another Vs Sd. Suchacha Singh Anand and others
Delhi High Court · (1995) 4 AD 505 : (1998) 91 CompCas 171
High Courts17 Oct 1995
Gurmukh Singh Anand H.U.F. and Another Vs Suchacha Singh Anand and Others
Delhi High Court · (1995) 60 DLT 561
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts17 Oct 1995
Union of India Vs Sandeep Malik
Delhi High Court · (1995) 4 AD 745 : (1995) 60 DLT 885 : (1995) 35 DRJ 464
Border Security Force Act, 1968 — Section 46, 47, 91(4)Criminal Procedure Code, 1973 (CrPC) — Section 285Penal Code, 1860 (IPC) — Section 376
High Courts16 Oct 1995
United India Issurance Company Vs Smt. Kailash Rai
Delhi High Court · (1996) 1 ACC 251
High Courts16 Oct 1995
Ganeshi Lal Vs Nand Lal and Others
Delhi High Court · (1995) 4 AD 550 : (1995) 60 DLT 622
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Oct 1995
Sadhu Singh and Others Vs Narinder Kaur
Delhi High Court · (1995) 4 AD 486 : (1995) 60 DLT 638
Hindu Adoptions and Maintenance Act, 1956 — Section 18(1)
High Courts11 Oct 1995
Pritam Dass, (trading as) Alka Food Industries Vs Anil Food Industries
Delhi High Court · (1995) 60 DLT 465
High Courts10 Oct 1995
Anz Grindlays Bank Vs NHPC Ltd. and Others
Delhi High Court · (1995) 60 DLT 610
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17
High Courts10 Oct 1995
Delhi Fire Service Karamchari Sangh (Regd.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 60 DLT 482
Constitution of India, 1950 — Article 226
High Courts10 Oct 1995
Borosil Glass Works Ltd. Vs O.P. Batra and Another
Delhi High Court · (1996) 61 DLT 414
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4Trade and Merchandise Marks Act, 1958 — Section 20
High Courts10 Oct 1995
Jagga Singh Vs Union of India and Another
Delhi High Court · (1996) 61 DLT 24
Army Act, 1950 — Section 19Army Rules, 1954 — Rule 14
High Courts09 Oct 1995
Gillander Arbuthnot and Co. Vs Maya Kapoor
Delhi High Court · (1995) 60 DLT 419
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Oct 1995
Gopal Trading Co. Vs Government of India
Delhi High Court · (1995) 60 DLT 462 : (1996) 36 DRJ 177
Government Grants Act, 1895 — Section 3
High Courts07 Oct 1995
Kanwaljet Singh Chowdhary Vs Harnam Singh and Another
Delhi High Court · (1995) 60 DLT 827 : (1995) 35 DRJ 468
Succession Act, 1925 — Section 82
High Courts01 Oct 1995
Ashok K. Mittal Vs University of Delhi and Others
Delhi High Court · (1995) 35 DRJ 673
Constitution of India, 1950 — Article 226