High Courts01 Oct 1995
Shiv Mohan Mehra Vs Veena Bathla and Others
Delhi High Court · (1995) 4 AD 212 : (1995) 60 DLT 338
Partnership Act, 1932 — Section 53
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 11 of 50
High Courts01 Oct 1995
Mitaso Appliances Ltd. Vs Mehta Zinabhai Bhimji Bhai
Delhi High Court · (1995) 4 AD 386 : (1996) 61 DLT 593 : (1995) 35 DRJ 299
Civil Procedure Code, 1908 (CPC) — Section 18Copyright Act, 1957 — Section 62
High Courts01 Oct 1995
Gillanders Arbuthnot and Co. Ltd. Vs Maya Kapoor
Delhi High Court · (1995) 35 DRJ 169
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Delhi Rent Control Act, 1958 — Section 14CEvidence Act, 1872 — Section 92
High Courts01 Oct 1995
Glen Raven Mills Inc. Vs Vaspar Concepts Private Ltd. and Another
Delhi High Court · (1995) 4 AD 569 : (1995) 60 DLT 616 : (1996) 36 DRJ 187
Civil Procedure Code, 1908 (CPC) — Section 20Sales of Goods Act, 1930 — Section 39
High Courts01 Oct 1995
Indira Khurana Vs Prem Prakash
Delhi High Court · (1995) 60 DLT 633
Guardians and Wards Act, 1890 — Section 12
High Courts01 Oct 1995
Radhika Vickram Tikkoo Vs Vickram Ravi Tikkoo
Delhi High Court · (1995) 4 AD 557 : (1995) 60 DLT 666 : (1996) 1 DMC 422 : (1995) 35 DRJ 423
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 26
High Courts01 Oct 1995
L.M.L. Limited Vs Saraswati Trading Company Limited and Others
Delhi High Court · (1995) 35 DRJ 233
Civil Procedure Code, 1908 (CPC) — Section 9Securities Contracts (Regulation) Act, 1956 — Section 14Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts01 Oct 1995
Charat Singh and Co. Vs Manjit Singh and Another
Delhi High Court · (1995) 60 DLT 864 : (1996) 112 PLR 628
High Courts01 Oct 1995
Satish Kumar Mittal Vs State Bank of India and Another
Delhi High Court · (1995) 4 AD 354 : (1995) 60 DLT 626
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Oct 1995
Chironji Lal Garg Vs Mohan Singh Chopra
Delhi High Court · (1995) 60 DLT 428 : (1995) 35 DRJ 594
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Oct 1995
M/s. Mitaso Appliances Ltd. Vs M/s. Mehta Zina Bhai Bhimji Bhai
Delhi High Court · (1995) 10 DEL CK 0005
High Courts29 Sept 1995
Bhagwana Vs Radhey Shyam
Delhi High Court · (1995) 4 AD 281 : (1995) 60 DLT 605 : (1995) 35 DRJ 365
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Sept 1995
Mansarover Builders (P) Ltd. Vs Union of India and Others
Delhi High Court · (1995) 129 CTR 168 : (1995) 60 DLT 405 : (1995) 35 DRJ 565 : (1996) 222 ITR 91
High Courts29 Sept 1995
Jado Ram Gupta Vs Kehar Singh and Others
Delhi High Court · (1995) 4 AD 405 : (1995) 60 DLT 431 : (1995) 35 DRJ 308
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Land Reforms Act, 1954 — Section 50
High Courts29 Sept 1995
Kishanchand Vs Union of India
Delhi High Court · (1996) ILR Delhi 175
Constitution of India, 1950 — Article 14
High Courts29 Sept 1995Dismissed
Mansarover Builders (P.) Ltd. Vs Union of India
Delhi High Court · (1995) 83 TAXMAN 323
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UD, 269UD(1)
High Courts29 Sept 1995
Union of India Vs Surinder Kumar
Delhi High Court · (1996) 61 DLT 42 : (1996) 112 PLR 36
Arbitration Act, 1940 — Section 14(2)
High Courts29 Sept 1995
Nirmal Singh and Another Vs C.M. Java and Others
Delhi High Court · (1997) ACJ 44 : (1995) 4 AD 307 : (1996) 61 DLT 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 32, Order 41 Rule 33Motor Vehicles Act, 1939 — Section 95(2)
High Courts29 Sept 1995
Vijaya Bank Vs A.N. Tewari
Delhi High Court · (1995) 4 AD 189 : (1995) 60 DLT 454 : (1996) 36 DRJ 129 : (1995) 83 TAXMAN 340
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 2
High Courts29 Sept 1995
P.M. Diesels Ltd. Vs Patel Field Marshal Industries
Delhi High Court · (1996) 36 DRJ 662
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Copyright Act, 1957 — Section 62Suits Valuation Act, 1887 — Section 9