High Courts29 Sept 1995
Vinay Kumar Gupta Vs Government of N.C.T. of Delhi and others
Delhi High Court · (1996) 1 LLJ 698
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 12 of 50
High Courts29 Sept 1995
Jaswinder Kaur and Others Vs Jatinder Pal Singh etc.
Delhi High Court · (1994) 4 AD 528 : (1995) 58 DLT 155
High Courts29 Sept 1995
Krishna Tirath Vs Kalka Dass and Others
Delhi High Court · (1995) 4 AD 322 : (1995) 60 DLT 491
Representation of the People Act, 1951 — Section 86(5)
High Courts29 Sept 1995
Ram Nanda and Co. Vs Delhi Stock Exchange Association Ltd. and others
Delhi High Court · (1996) 86 CompCas 283
High Courts29 Sept 1995
Ranjit Kaur Vs Union of India and Others
Delhi High Court · (1996) ILR Delhi 568
High Courts29 Sept 1995
Zohra Bi Vs State
Delhi High Court · (1995) 4 AD 210 : (1995) 35 DRJ 203
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 380, 448
High Courts28 Sept 1995
R.N. Bose Vs Basab Mukhejee
Delhi High Court · (1995) 4 AD 260 : (1995) 35 DRJ 178
Delhi Rent Control Act, 1958 — Section 2(1)
High Courts28 Sept 1995
R.A. Bhujwala and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 35 DRJ 162
Delhi Municipal Corporation Act, 1957 — Section 343(1)
High Courts28 Sept 1995
Shakuntala Bali Vs Eastern Linkers (P) Ltd. and Others
Delhi High Court · (1995) 60 DLT 497
Companies (Court) Rules, 1959 — Rule 9
High Courts28 Sept 1995
Kulveer Chandhoke Vs Eastern Linkers (P) Ltd. (In Liquidation)
Delhi High Court · (2001) 103 CompCas 997 : (1995) 35 DRJ 312
Companies Act, 1956 — Section 446
High Courts28 Sept 1995
Raghubir Aggarwal Vs Jagdish Prashad Garg and Others
Delhi High Court · (1995) 35 DRJ 295
High Courts28 Sept 1995
Sadeev Singh Sandhu Vs Turk (GmbH) Gutenbergstrasse and Another
Delhi High Court · (1995) 09 DEL CK 0011
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts27 Sept 1995
Syndicate Bank Vs U. Chem. Pharma (P) Ltd.
Delhi High Court · (1995) 35 DRJ 167
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 123
High Courts25 Sept 1995
M/s. R.S. Sharma and Co. Vs Delhi Development Authority
Delhi High Court · (1995) 09 DEL CK 0108
High Courts25 Sept 1995
New India Assurance Co. Ltd. Vs Dr. V.K. Sanghal and Another
Delhi High Court · (1995) 2 ACC 702
High Courts25 Sept 1995
Lakshmi Porcelains Ltd. Vs Union of India
Delhi High Court · (1995) 4 AD 291 : (1995) 35 DRJ 182
Constitution of India, 1950 — Article 31CSick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 20
High Courts25 Sept 1995
Mamta Rani Vs Union of India and Others
Delhi High Court · (1995) 4 AD 500 : (1995) 60 DLT 498
High Courts22 Sept 1995
Delhi Parivahan Mazdoor Sangh and Another Vs Lt. Governor, Delhi Admn. and Others
Delhi High Court · (1995) 60 DLT 352 : (1996) 1 LLJ 1170
Industrial Disputes Act, 1947 — Section 10
High Courts22 Sept 1995
Asia Foundations Construction Ltd. Vs Oil and Natural Gas Commission
Delhi High Court · (1995) 09 DEL CK 0095
High Courts22 Sept 1995
Lintech Electronics (P) Ltd. and Another Vs Marvel Engineering Co. and Another
Delhi High Court · (1995) 35 DRJ 11
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1