High Courts01 Nov 1995
Indo Graphic Art Machinery Co. Pvt. Ltd. Vs National Small Industries Corporation Ltd. and Another
Delhi High Court · (1996) 62 DLT 259 : (1996) 113 PLR 36
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 8 of 50
High Courts01 Nov 1995
A.F. Ferguson and Co. Vs Lalita Khanna
Delhi High Court · (1995) 4 AD 757 : (1995) 35 DRJ 499
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Nov 1995
Anwar Elahi Vs Vinod Misra and Another
Delhi High Court · (1995) 4 AD 576 : (1995) 60 DLT 752 : (1995) 35 DRJ 341
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Nov 1995
Sukhbir Singh Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 711
Railway Services (Conduct) Rules, 1966 — Rule 16
High Courts01 Nov 1995
Modella Woollen Ltd. Vs Modella Knitwears Ltd.
Delhi High Court · (1996) 25 ARBLR 370 : (1996) 61 DLT 12
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts01 Nov 1995
Leila Walla Vs Kartar Kaur
Delhi High Court · (1996) RLR 67
Delhi Rent Control Act, 1958 — Section 14D
High Courts01 Nov 1995
Parvati Devi Vs Mahender Singh
Delhi High Court · (1996) RLR 64
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Nov 1995
Netra Pal Vs Amarat Singh and Another
Delhi High Court · (1995) 4 AD 669 : (1995) 60 DLT 894
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts01 Nov 1995
S. Satjit Singh and Sons Vs Union of India and Others
Delhi High Court · (1995) 4 AD 646 : (1995) 35 DRJ 444
Transfer of Property Act, 1882 — Section 6Trusts Act, 1882 — Section 82
High Courts01 Nov 1995
Savitri Malhotra Vs Ram Nath Malhotra
Delhi High Court · (1995) 4 AD 618 : (1995) 60 DLT 677 : (1995) 35 DRJ 345
Civil Procedure Code, 1908 (CPC) — Section 47Stamp Act, 1899 — Section 13
High Courts01 Nov 1995
M.S.J. (Engineers) and Company Private Limited Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 705
High Courts01 Nov 1995
Flowmore Pvt. Ltd. Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1995) 11 DEL CK 0042
High Courts01 Nov 1995
M/s. Flowmore (P.) Ltd. Vs National Thermal Power Corporation Ltd.
Delhi High Court · (1995) 35 DRJ 504
High Courts01 Nov 1995
Prem Seth and Others Vs National Industrial Corporation Ltd.
Delhi High Court · (2001) 103 CompCas 1011 : (1995) 35 DRJ 642
Companies Act, 1956 — Section 397
High Courts01 Nov 1995
Dhanraj Gupta Vs Savitri Malhotra and Others
Delhi High Court · (1995) 35 DRJ 551
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Nov 1995
A.B.N. Amro Bank Vs Indian Railway Finance Corporation Ltd.
Delhi High Court · (1996) 85 CompCas 716 : (1995) 35 DRJ 647
Companies Act, 1956 — Section 155
High Courts01 Nov 1995
H.M.R. Rao and Others Vs Union of India and Another
Delhi High Court · (1995) 11 DEL CK 0028
High Courts01 Nov 1995
Sucheta Engineering Co. and Another Vs Apitron India and Others
Delhi High Court · (1996) 1 CivCC 573 : (1996) 61 DLT 180 : (1996) 112 PLR 34
Interest Act, 1978 — Section 3