High Courts21 Nov 1995
Surain Singh Vs Tuisi Ram Araun
Delhi High Court · (1996) 36 DRJ 551
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1995
995 judgments · page 5 of 50
High Courts21 Nov 1995
Commissioner of Income Tax Vs Sanwal Dass Miri Mal
Delhi High Court · (1996) 220 ITR 16 : (1996) 85 TAXMAN 191
High Courts21 Nov 1995
Modi Rubber Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1996) 222 ITR 307
Income Tax Act, 1961 — Section 256, 37(2B)
High Courts21 Nov 1995
Kasturi Devi Vs Gurdev Raj Sethi
Delhi High Court · (1996) 63 DLT 778
Delhi Rent Control Act, 1958 — Section 9(4)
High Courts20 Nov 1995Dismissed
Virgo Marketing (P.) Ltd. Vs Appropriate Authority
Delhi High Court · (1996) 85 TAXMAN 182
Income Tax Act, 1961 — Section 269UD(1)
High Courts20 Nov 1995
Parmod Kumar Rastogi Vs Gian Chand Jain
Delhi High Court · (1996) 63 DLT 231 : (1996) 114 PLR 36
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 Nov 1995
Virgo Marketing (P) Ltd. Vs Appropriate Authority and Others
Delhi High Court · (1996) 136 CTR 33 : (1996) 220 ITR 566
High Courts17 Nov 1995
MOHD. USMAN Vs UNION OF INDIA and Others
Delhi High Court · (1997) 143 CTR 133
High Courts17 Nov 1995
Mohd. Usman Vs Union of India and Others
Delhi High Court · (1997) 224 ITR 730
High Courts16 Nov 1995
SMT. HARJINDER KAUR and Others Vs MRS. USHA GUPTA and Another
Delhi High Court · (1997) 137 CTR 419
High Courts16 Nov 1995
H.M.R. Rao Vs Union of India and Another
Delhi High Court · (1995) 4 AD 695 : (1996) ILR Delhi 599
Contract Act, 1872 — Section 27
High Courts16 Nov 1995
Hawkeye, Protection and Detective Services Pvt. Ltd. Vs New Delhi Municipal Council
Delhi High Court · (1996) 1 AD 214 : (1996) 36 DRJ 150
High Courts16 Nov 1995
Sucheta Engineering Co. and Another Vs Apitron India and Others
Delhi High Court · (1995) 11 DEL CK 0046
Interest Act, 1978 — Section 3
High Courts16 Nov 1995
Smt. Harjinder Kaur and Others Vs Mrs. Usha Gupta and Another
Delhi High Court · (1995) 4 DLT 150 : (1996) 222 ITR 200
High Courts15 Nov 1995
Commissioner of Income Tax Vs Bharat Steel Tubes Ltd.
Delhi High Court · (1997) 226 ITR 750
High Courts15 Nov 1995
J and P Coats and Another Vs Popular Thread Mills and Another
Delhi High Court · (1995) 60 DLT 856 : (1995) 35 DRJ 540
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts14 Nov 1995
Saria Devi Vs Om Prakash Omi
Delhi High Court · (1995) 4 AD 957 : (1996) 36 DRJ 237
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts13 Nov 1995
Khanu Lalchandani Vs Meenu Lalchandani
Delhi High Court · (1996) 36 DRJ 143
Criminal Procedure Code, 1973 (CrPC) — Section 125