High Courts07 Dec 1984
Commissioner of Income Tax, Delhi-V Vs R. Dalmia
Delhi High Court · (1986) 157 ITR 221 : (1985) 23 TAXMAN 324
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 3 of 25
High Courts07 Dec 1984
Gurco Pharma P. Ltd. Vs Syndicate Bank
Delhi High Court · (1986) 60 CompCas 1055
High Courts07 Dec 1984
Gurnarain Khanna and Sons Vs Commissioner of Income Tax
Delhi High Court · (1985) 47 CTR 23 : (1986) 159 ITR 231 : (1985) 21 TAXMAN 91
High Courts06 Dec 1984
Mohan Lal Vs Union of India (UOI) and Others
Delhi High Court · AIR 1985 Delhi 209
High Courts06 Dec 1984
Raghbir Singh Vs Union of India and Others
Delhi High Court · AIR 1985 Delhi 228 : (1985) ILR Delhi 774
High Courts05 Dec 1984
Ajanta Iron and Steel Company Pvt. Limited Vs Union of India and others
Delhi High Court · (1986) 23 ELT 318
High Courts04 Dec 1984
Harish Chander Vs Krishan Kumar
Delhi High Court · AIR 1985 Delhi 70 : (1985) RLR 70
Evidence Act, 1872 — Section 17
High Courts03 Dec 1984
Allied Engineers Vs Harbaksh Gill
Delhi High Court · (1985) 8 DRJ 151 : (1985) RLR 128
Delhi Rent Control Act, 1958 — Section 4
High Courts03 Dec 1984
Surender Kaur and Others Vs Dhram Singh and Another
Delhi High Court · (1985) 1 ACC 240 : (1985) ACJ 53 : AIR 1985 Delhi 72 : (1986) 60 CompCas 1049 : (1985) 9 DRJ 154
High Courts03 Dec 1984
Om Perkash Goda Vs Municipal Corporation
Delhi High Court · AIR 1985 Delhi 67 : (1985) RLR 121
High Courts30 Nov 1984
A.N. Sarvaria Vs Commissioner of Wealth Tax, Delhi I and another
Delhi High Court · (1985) 49 CTR 264 : (1985) 49 CTR 254 : (1985) ILR Delhi 805 : (1986) 158 ITR 803 : (1985) 23 TAXMAN 554
High Courts30 Nov 1984
G.P. Singhi Vs Commissioner of Income Tax
Delhi High Court · (1986) 158 ITR 782 : (1985) 21 TAXMAN 197
High Courts30 Nov 1984
Commissioner of Income Tax, Delhi-I Vs Minerals and Metals Trading Corporation of India Ltd.
Delhi High Court · (1985) 47 CTR 271 : (1986) 157 ITR 371 : (1985) 23 TAXMAN 143
High Courts30 Nov 1984
J.P. Goyal Vs Ajeet Kaur
Delhi High Court · (1985) 27 DLT 197
Contempt of Courts Act, 1971 — Section 11Delhi Rent Control Act, 1958 — Section 21
High Courts28 Nov 1984
Suraj Mal and Others Vs Babu Lal and Another
Delhi High Court · AIR 1985 Delhi 95 : (1985) ILR Delhi 508
Limitation Act, 1908 — Article 57Limitation Act, 1963 — Article 110
High Courts28 Nov 1984
The Nilgiri Tea Emporium and Others Vs Delhi Administration
Delhi High Court · (1985) 8 DRJ 142 : (1985) 1 RCR(Criminal) 294
High Courts28 Nov 1984
R.N. Mathur Vs Pratap Pawar
Delhi High Court · (1985) 27 DLT 172
Delhi Rent Control Act, 1958 — Section 21