High Courts15 Nov 1984Dismissed
Bengal Saws and Steel Products Ltd. and another Vs Union of India
Delhi High Court · (1987) 61 CompCas 120 : (1985) ILR Delhi 584
Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 20, 21, 26, 5
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 5 of 25
High Courts15 Nov 1984Dismissed
Jagat Narain and Others Vs Mamleshwar Pershad and Others
Delhi High Court · AIR 1986 Delhi 111
Delhi Rent Control Act, 1958 — Section 14(1), 2(1)
High Courts15 Nov 1984
Lakshmi Devi and Others Vs Mamleshwar Pershad and Others
Delhi High Court · (1985) 27 DLT 26
Delhi Rent Control Act, 1958 — Section 14
High Courts14 Nov 1984
Tuisi Devi and Another Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1985 Delhi 353 : (1985) 27 DLT 408 : (1985) 8 DRJ 210
High Courts14 Nov 1984
Additional Commissioner of Income Tax, Delhi-III Vs Gurbhachan Singh
Delhi High Court · (1985) 48 CTR 223 : (1985) 156 ITR 74 : (1985) 22 TAXMAN 6
High Courts14 Nov 1984
D.L.F. United Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 49 CTR 126 : (1986) 158 ITR 342 : (1985) 21 TAXMAN 393
High Courts14 Nov 1984
Commissioner of Income Tax, Delhi-III Vs S.B. Harnam Singh and Sons
Delhi High Court · (1985) 46 CTR 8 : (1986) 158 ITR 324 : (1985) 21 TAXMAN 304
High Courts14 Nov 1984
Praveen Motor Stores Vs Union of India
Delhi High Court · (1985) RLR 68
Delhi Sales Tax Act, 1975 — Section 4
High Courts13 Nov 1984
Kwality Restaurant and Ice Cream Co. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1985) 46 CTR 13 : (1986) 158 ITR 188 : (1985) 21 TAXMAN 84
High Courts13 Nov 1984
Sikota Wina Vs Union of India and another
Delhi High Court · (1984) 11 DEL CK 0023
High Courts12 Nov 1984
Avon Deluxe Transport Co. Vs Snehlatha Selvamani
Delhi High Court · (1984) 11 DEL CK 0051
Motor Vehicles Act, 1939 — Section 110CC
High Courts12 Nov 1984
R.P. Bajaj and Others Vs State and Others
Delhi High Court · (1984) 2 Crimes 952 : (1985) 8 DRJ 139 : (1985) 1 RCR(Criminal) 298
Criminal Procedure Code, 1973 (CrPC) — Section 251Delhi Development Act, 1957 — Section 29(2)
High Courts12 Nov 1984
B.K. Engineering Co. Vs Ubhi Enterprises (Registered) and Another
Delhi High Court · AIR 1985 Delhi 210 : (1985) 27 DLT 120 : (1985) 1 ILR Delhi 525
High Courts12 Nov 1984
M.S. Kuanna and Others Vs New Delhi Municipal Committee and Another
Delhi High Court · AIR 1985 Delhi 262 : (1985) ILR Delhi 597
High Courts12 Nov 1984
Laxman Singh Vs Jai Parkash and Others
Delhi High Court · (1984) 2 Crimes 918 : (1985) 27 DLT 161
High Courts12 Nov 1984
Sandersons Vs New Delhi Municipal Committee
Delhi High Court · (1985) 27 DLT 156
High Courts09 Nov 1984
Manjeet Kaur Vs State
Delhi High Court · (1985) 27 DLT 31
Penal Code, 1860 (IPC) — Section 302, 304
High Courts07 Nov 1984
Wahid Hussain Vs Nisar Ahmed
Delhi High Court · AIR 1985 Delhi 457 : (1985) 27 DLT 202 : (1985) RLR 177
Delhi Rent Control Act, 1958 — Section 14(1)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts06 Nov 1984
Delhi Bottling Co. Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1985) 20 ELT 272 : (1985) ILR Delhi 612