High Courts18 Jan 1984
Hazi Zafeer Vs Union of India and Others
Delhi High Court · (1984) 80 CompCas 228 : (1984) 1 Crimes 886 : (1984) 7 DRJ 1 : (1984) 24 ELT 15
Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 25 of 25
High Courts13 Jan 1984
Commissioner of Income Tax, Delhi-IV Vs Loke Nath and Co. (Construction)
Delhi High Court · (1984) 147 ITR 624
High Courts11 Jan 1984
Mahinder Kumar Vs The State
Delhi High Court · (1984) 25 DLT 169 : (1984) RLR 1
High Courts11 Jan 1984
Ram Narain Vs The State
Delhi High Court · (1984) 1 Crimes 758 : (1984) 6 DRJ 347
High Courts06 Jan 1984
State Vs Ranjit Singh and Another
Delhi High Court · (1984) 25 DLT 323 : (1984) 6 DRJ 267
Constitution of India, 1950 — Article 22
High Courts06 Jan 1984
United India Insurance Co. Ltd. Vs Darbar Woolen Mills
Delhi High Court · (1984) 2 ACC 366
High Courts06 Jan 1984
United India Insurance Co. Ltd. Vs Darbar Woollen Mills
Delhi High Court · (1986) 60 CompCas 220 : (1984) RLR 405
Arbitration Act, 1940 — Section 30, 33, 34, 39, 41Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 8, 151
High Courts06 Jan 1984
Commissioner of Wealth Tax Vs Meattles P. Ltd.
Delhi High Court · (1984) 40 CTR 281 : (1985) 153 ITR 201 : (1984) 17 TAXMAN 73
High Courts06 Jan 1984
Commissioner of Income Tax, Delhi-II Vs Central Warehousing Corporation
Delhi High Court · (1985) 46 CTR 309 : (1985) 156 ITR 407 : (1984) 18 TAXMAN 441
High Courts06 Jan 1984
Additional Commissioner of Income Tax Vs Delhi Cloth and General Mills Co. Ltd. Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1984) 42 CTR 188 : (1986) 157 ITR 822
High Courts06 Jan 1984
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1984) 17 TAXMAN 194
High Courts06 Jan 1984
Bawa Shiv Charan Singh Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1985) 47 CTR 12 : (1984) 25 DLT 275 : (1984) ILR Delhi 625 : (1984) 149 ITR 29 : (1984) 17 TAXMAN 225
High Courts04 Jan 1984
Sahib Ram Vs Delhi Administration
Delhi High Court · (1984) RLR 286 : (1984) 1 SLJ 506
High Courts01 Jan 1984
Girdhar Lal India Govindas Agrawal Vs Union of India and others
Delhi High Court · (1984) 01 DEL CK 0017
High Courts01 Jan 1984
Regional Provident Fund Commissioner Vs Amarnath and others
Delhi High Court · (1984) 1 LLJ 146