High Courts03 Feb 1984
Joginder Singh Bedi Vs Sardar Singh Narang and Another
Delhi High Court · AIR 1984 Delhi 319 : (1984) 26 DLT 162 : (1984) 2 ILR Delhi 43 : (1985) RLR 11
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 24 of 25
High Courts03 Feb 1984
Ganga Ram Dhanpat Rai Vs Mahesh Aggarwal
Delhi High Court · AIR 1984 Delhi 233 : (1984) 26 DLT 12 : (1984) 6 DRJ 244 : (1984) RLR 402
High Courts02 Feb 1984
Ram Body Builders Vs Sales Tax Officer, Ward No. 31, New Delhi, and others
Delhi High Court · (1984) 56 STC 118
High Courts31 Jan 1984
Union of India Vs Som Nath Chadha and Co.
Delhi High Court · (1984) 25 DLT 226 : (1984) RLR 452
High Courts30 Jan 1984
Municipal Corporation of Delhi Vs Ram Chand and Others
Delhi High Court · (1985) 1 Crimes 501 : (1984) ILR Delhi 775
High Courts30 Jan 1984
Municipal Corporation of Delhi Vs Jagdish Chander and Another
Delhi High Court · (1984) CriLJ 861 : (1984) 26 DLT 15 : (1984) 2 RCR(Criminal) 13
High Courts27 Jan 1984
Om Parkash Gupta Vs Delhi Development Authority
Delhi High Court · (1984) 25 DLT 301
High Courts25 Jan 1984
Andrew C. Schmidtz Vs Union of India and Others
Delhi High Court · (1984) 25 DLT 333
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts25 Jan 1984
S.J. Chowdhary Vs State
Delhi High Court · (1984) CriLJ 864 : (1984) 1 Crimes 717 : (1984) 25 DLT 254 : (1984) 6 DRJ 251 : (1984) 2 RCR(Criminal) 406 : (1984) RLR 245
High Courts24 Jan 1984
Sukhbir Singh Vs Deputy Commissioner
Delhi High Court · (1985) 50 FLR 139 : (1984) LabIC 1513 : (1984) RLR 282 : (1984) 1 SLJ 512
High Courts23 Jan 1984
Delhi Development Authority Vs H. Dohil Construction Co.
Delhi High Court · AIR 1984 Delhi 124 : (1984) ILR Delhi 710 : (1984) RLR 585
High Courts21 Jan 1984
Mohd. Rafiq Vs State
Delhi High Court · (1984) 1 Crimes 815 : (1984) 6 DRJ 362
Penal Code, 1860 (IPC) — Section 392, 395, 397
High Courts20 Jan 1984
Municipal Corporation of Delhi Vs Chela Ram and Another
Delhi High Court · (1984) 1 Crimes 539 : (1984) 25 DLT 282 : (1984) 6 DRJ 339 : (1984) RLR 56
High Courts20 Jan 1984
New India Assurance Co. Ltd. Vs Bharat Bhushan and Others
Delhi High Court · (1984) 2 ACC 20 : (1984) ACJ 270 : (1986) 60 CompCas 193 : (1984) 25 DLT 229 : (1984) 7 DRJ 192 : (1984) RLR 323
High Courts19 Jan 1984
Municipal Corporation of Delhi Vs Jawala Prashad
Delhi High Court · (1985) CriLJ 1455 : (1984) 6 DRJ 240
High Courts19 Jan 1984
Urmil Sood Vs Union of India and Others
Delhi High Court · (1984) 6 DRJ 333 : (1984) 1 RCR(Criminal) 549
Constitution of India, 1950 — Article 22(4)