High Courts13 Feb 1984
Sohan Bir Singh Vs State and Others
Delhi High Court · (1984) 1 Crimes 889 : (1984) 26 DLT 5
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 23 of 25
High Courts13 Feb 1984
S. Hardayal Singh Mehta and Another Vs Nirmala Devi and Others
Delhi High Court · AIR 1984 Delhi 350 : (1985) 28 DLT 255 : (1984) RLR 502
High Courts12 Feb 1984
R.M. Kalia and Another Vs Union of India and Another
Delhi High Court · (1985) CriLJ 1514 : (1985) 8 DRJ 186 : (1985) 2 RCR(Criminal) 428
High Courts09 Feb 1984
Shri Manmohan Sachdeva Vs Commissioner of Income Tax
Delhi High Court · (1986) 158 ITR 12
High Courts09 Feb 1984Dismissed
Mir Singh and Others Vs State
Delhi High Court · (1984) 6 DRJ 351
Penal Code, 1860 (IPC) — Section 307, 324, 325, 326, 34
High Courts08 Feb 1984
Laxman T. Sajnani Vs Union of India and Others
Delhi High Court · (1985) CriLJ 482 : (1984) 1 Crimes 528 : (1984) 25 DLT 251 : (1984) 1 RCR(Criminal) 272
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts08 Feb 1984
Abdul Hamid Khan Vs The State (Delhi Administration)
Delhi High Court · (1984) ACJ 292 : (1984) 1 Crimes 706 : (1984) 25 DLT 233
High Courts08 Feb 1984
Balwindar Singh Vs Delhi Administory and Others
Delhi High Court · AIR 1984 Delhi 379 : (1984) 2 ILR Delhi 845 : (1984) RLR 302
High Courts08 Feb 1984
Kailash Chand Goyal Vs The State and Others
Delhi High Court · (1984) CriLJ 1039 : (1984) 1 Crimes 703 : (1984) 25 DLT 241 : (1984) 2 RCR(Criminal) 28 : (1984) RLR 278
High Courts07 Feb 1984
The State Government of Mysore Vs Union of India and Others
Delhi High Court · AIR 1984 Delhi 260 : (1984) 25 DLT 335 : (1984) 2 ILR Delhi 265
High Courts07 Feb 1984
Amar Nath Vs The Management of Swatantra Bharat Mills and Another
Delhi High Court · (1984) 25 DLT 353 : (1985) 1 LLJ 39
High Courts07 Feb 1984
Amarnath Vs Swatantra Bharat Mills and Another
Delhi High Court · (1985) 1 LLJ 39
High Courts07 Feb 1984
Delhi Airport Porters Labour Contract and Construction Society Vs International Airport Authority
Delhi High Court · (1984) RLR 352
High Courts07 Feb 1984
Orient General Industries Ltd. Vs Union of India
Delhi High Court · (1986) 24 ELT 526
High Courts07 Feb 1984
Nazir Ahmed Vs Delhi Development Authority
Delhi High Court · AIR 1984 Delhi 245 : (1984) 25 DLT 346 : (1984) 7 DRJ 60 : (1984) RLR 395
High Courts06 Feb 1984
Union of India Vs Jaswant Rai etc
Delhi High Court · AIR 1984 Delhi 215 : (1994) 53 DLT 854(2) : (1984) RLR 252
High Courts06 Feb 1984
Sona Electric Co. Vs Commissioner of Income Tax
Delhi High Court · (1984) 43 CTR 287 : (1985) 152 ITR 507 : (1984) 19 TAXMAN 160
High Courts06 Feb 1984
Delhi Cloth and General Mills Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 48 CTR 216 : (1984) 42 CTR 149 : (1985) 156 ITR 649
High Courts03 Feb 1984
H.G. Gupta and Sons Vs Commissioner of Income Tax
Delhi High Court · (1986) 25 TAXMAN 179