High Courts02 Mar 1984
Okara Electric Supply Company Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 45 CTR 9 : (1985) 154 ITR 493 : (1985) 22 TAXMAN 364
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 21 of 25
High Courts01 Mar 1984
N.K. Textile Mills Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1984) 43 CTR 343 : (1985) 152 ITR 594 : (1984) 18 TAXMAN 398
High Courts29 Feb 1984
Jordan Diengdoh Vs Swaranjeet Singh Chopra
Delhi High Court · AIR 1984 Delhi 45 : (1984) ILR Delhi 14 : (1984) RLR 595
High Courts29 Feb 1984
Additional Commissioner of Income Tax, Delhi-III Vs Bal Kishan Dass Hari Kisan Dass
Delhi High Court · (1984) 42 CTR 185 : (1984) 149 ITR 202 : (1984) 17 TAXMAN 309
High Courts29 Feb 1984
Addl. Commissioner of Income Tax, Delhi-II Vs Gokal Chand Jagan Nath
Delhi High Court · (1985) 46 CTR 30 : (1986) 157 ITR 187
High Courts27 Feb 1984
Parkash Chand Jain Vs Madan Mohan Lal Shri Ram (P) Ltd. and Another
Delhi High Court · (1984) 25 DLT 444 : (1984) 6 DRJ 301 : (1984) 2 ILR Delhi 116
High Courts27 Feb 1984
Commissioner of Income Tax, Delhi Vs Om Prakash Mahajan and Sons
Delhi High Court · (1984) 42 CTR 159 : (1985) 152 ITR 583 : (1984) 18 TAXMAN 496
High Courts24 Feb 1984
Ganga Ram and Others Vs State
Delhi High Court · (1984) 2 Crimes 155 : (1984) 7 DRJ 46
High Courts24 Feb 1984
Commissioner of Income Tax Vs Bharat Development (P) Ltd.
Delhi High Court · (1984) 41 CTR 79 : (1986) 158 ITR 159 : (1984) 18 TAXMAN 394
High Courts24 Feb 1984
Commissioner of Income Tax, Delhi-I Vs Rajinder Kumar Rajgarhia
Delhi High Court · (1984) 43 CTR 296 : (1985) 156 ITR 556 : (1984) 18 TAXMAN 484
High Courts24 Feb 1984
Jawahar Lal and Another Vs Bharat Tobacco Manufacturing Co.
Delhi High Court · (1984) 25 DLT 459
High Courts24 Feb 1984
Additional Commissioner of Income Tax, Delhi-II Vs Rattan Chand Kapoor
Delhi High Court · (1984) 43 CTR 283 : (1984) 149 ITR 1 : (1984) 18 TAXMAN 491
High Courts23 Feb 1984
P.C. Puri Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) ILR Delhi 134 : (1985) 151 ITR 584 : (1984) 18 TAXMAN 158
High Courts23 Feb 1984
P.C. Puri Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1984) ILR Delhi 134 : (1985) 151 ITR 584 : (1984) 18 TAXMAN 158
High Courts21 Feb 1984
Raj Singh Vs State
Delhi High Court · (1984) 1 Crimes 755 : (1984) 26 DLT 173 : (1984) 6 DRJ 284 : (1984) 1 RCR(Criminal) 581 : (1984) RLR 397
High Courts21 Feb 1984
Kundanlal Jain Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1984 Delhi 231 : (1984) RLR 255
High Courts21 Feb 1984
F.L. Berawalla and Another Vs R.K. Jain and Others
Delhi High Court · (1985) 1 Crimes 143 : (1984) 26 DLT 176 : (1984) 7 DRJ 6 : (1984) 2 RCR(Criminal) 325 : (1984) RLR 313
Copyright Act, 1957 — Section 14(1)
High Courts20 Feb 1984
Commissioner of Income Tax Vs Shri Ram Kishan, etc.
Delhi High Court · (1984) 02 DEL CK 0019
High Courts17 Feb 1984
Rajinder Singh and Others Vs Union of India and Others
Delhi High Court · (1984) 7 DRJ 77