High Courts17 Feb 1984
Sneh Lata Gupta Vs Ramnik Gupta and Others
Delhi High Court · (1984) 6 DRJ 257
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 22 of 25
High Courts17 Feb 1984
Commissioner of Wealth Tax Vs Meattles (P.) Ltd.
Delhi High Court · (1984) 43 CTR 281 : (1985) 156 ITR 569 : (1984) 19 TAXMAN 116
High Courts16 Feb 1984
R.C. Gupta Vs O.P. Gupta etc.
Delhi High Court · AIR 1984 Delhi 248 : (1984) RLR 267
High Courts16 Feb 1984
Addl. Commissioner of Income Tax Vs Distillers Trading Corpn. Ltd.
Delhi High Court · (1985) 154 ITR 507
Income Tax Act, 1961 — Section 154, 210, 212(3), 213(3), 214
High Courts16 Feb 1984
COMMISSIONER OF Income Tax, DELHI-I Vs R. G. GOVAN and CO.
Delhi High Court · (1985) 43 CTR 286 : (1985) 156 ITR 875
High Courts16 Feb 1984
R.B. Seth Ram Rattan Vs Commissioner of Income Tax
Delhi High Court · (1984) 41 CTR 81 : (1985) 156 ITR 612 : (1984) 18 TAXMAN 62
High Courts16 Feb 1984
Commissioner of Income Tax, Delhi-II Vs Super Fine Cables Private Ltd.
Delhi High Court · (1984) 41 CTR 84 : (1985) 154 ITR 532 : (1984) 19 TAXMAN 515
High Courts16 Feb 1984
Addl. Commissioner of Income Tax Vs Distillers Trading Corporation Ltd.
Delhi High Court · (1985) 154 ITR 507
High Courts16 Feb 1984
Commissioner of Income Tax Vs Punjab Soot Gola
Delhi High Court · (1984) 02 DEL CK 0027
High Courts16 Feb 1984
Commissioner of Income Tax, Delhi-I Vs R.G. Govan and Co.
Delhi High Court · (1984) 43 CTR 286 : (1984) 156 ITR 875 : (1984) 19 TAXMAN 126
High Courts16 Feb 1984
M.R. Dhawan Vs Commissioner of Income Tax
Delhi High Court · (1984) 19 TAXMAN 128
Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 73(1)
High Courts15 Feb 1984
Harl Bhagwan Sharma and Others Vs Badri Bhagat Jhandewalan Temple Society and Others
Delhi High Court · (1985) 27 DLT 68 : (1985) RLR 18
High Courts15 Feb 1984
Santosh Singh Vs State
Delhi High Court · (1985) 1 Crimes 928 : (1984) RLR 432
High Courts15 Feb 1984
Commissioner of Income Tax Vs Didar Singh
Delhi High Court · (1985) 22 TAXMAN 520
High Courts15 Feb 1984
Om Prakash Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 148 ITR 180 : (1984) 17 TAXMAN 348
High Courts14 Feb 1984
Umesh Kumar Gupta Vs W.M. Sadoc
Delhi High Court · AIR 1984 Delhi 213 : (1984) 6 DRJ 293 : (1984) RLR 428(1)
High Courts13 Feb 1984
K.T. Advani, New Delhi Vs The State, New Delhi
Delhi High Court · (1986) 60 CompCas 603 : (1987) 11 ECC 124 : (1987) 30 ELT 390
High Courts13 Feb 1984
Punjab Fruit Co. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 40 CTR 310 : (1984) 149 ITR 42