High Courts17 Oct 1984
Commissioner of I.T.I.W.T. Vs Avadh Behari
Delhi High Court · (1986) 157 ITR 441 : (1985) RLR 115 : (1985) 21 TAXMAN 409
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 7 of 25
High Courts17 Oct 1984
Commissioner of Income Tax/Wealth Tax, Delhi Vs Mr. Justice Avadh Behari Rohatgi
Delhi High Court · (1986) 157 ITR 441 : (1985) RLR 115 : (1985) 21 TAXMAN 409
High Courts16 Oct 1984
Jamil Ahmad Vs A.K. Kanth
Delhi High Court · (1985) CriLJ 849 : (1984) 2 Crimes 955 : (1985) 27 DLT 45 : (1985) ILR Delhi 63 : (1985) 1 RCR(Criminal) 249
High Courts15 Oct 1984
M.K. Kulshreshtha Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 209
defense Aeronautical Quality Assurance Service Rules, 1979 — Rule 4(2), 4(3), 6, 6(2), 8(1)
High Courts15 Oct 1984
Gupta Sanitary Stores Vs Union of India and Another
Delhi High Court · AIR 1985 Delhi 122 : (1987) 1 ARBLR 296 : (1985) ILR Delhi 169
High Courts15 Oct 1984Allowed
Brij Lal and Another Vs State (Delhi Admn.)
Delhi High Court · (1984) 2 Crimes 987 : (1985) 27 DLT 356 : (1985) 8 DRJ 322 : (1985) 1 ILR Delhi 620 : (1986) 1 RCR(Criminal) 10
Penal Code, 1860 (IPC) — Section 306, 34
High Courts12 Oct 1984
Municipal Corporation of Delhi Vs S.K. Jain and Others
Delhi High Court · (1985) 27 DLT 52 : (1985) 1 RCR(Criminal) 403
High Courts11 Oct 1984Allowed
Swaran Kumar Vs Delhi Administration
Delhi High Court · (1985) 8 DRJ 13
Constitution of India, 1950 — Article 22
High Courts11 Oct 1984
Des Raj Vs Delhi Administration
Delhi High Court · (1984) 2 Crimes 832 : (1985) 8 DRJ 13(1)
Constitution of India, 1950 — Article 22
High Courts10 Oct 1984
Amar Soap Factory Vs Public Gram Udyog Samiti
Delhi High Court · (1985) ILR Delhi 960
High Courts08 Oct 1984
Jagdish Singh Vs Registrar, Co-operative Societies, Delhi and Others
Delhi High Court · (1985) ILR Delhi 352
High Courts08 Oct 1984
Union of India Vs Hans Raj
Delhi High Court · (1985) 27 DLT 63 : (1985) 8 DRJ 190 : (1985) RLR 125
High Courts01 Oct 1984
P.N.B. Finance and Industries Ltd. Vs Gita Kripalani
Delhi High Court · (1986) 59 CompCas 235 : (1985) 1 Crimes 1094 : (1986) 157 ITR 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276B
High Courts30 Sept 1984
Commissioner of Income Tax, Delhi (Central)-I Vs Bharat Nidhi Ltd.
Delhi High Court · (1984) 56 CompCas 276
High Courts28 Sept 1984
Abdul Gafoor Goga Vs The State
Delhi High Court · (1984) 2 Crimes 846 : (1984) 8 DRJ 34 : (1985) 1 RCR(Criminal) 174
High Courts28 Sept 1984
Bachan Singh Vs Rajinder Prasad and Others
Delhi High Court · AIR 1985 Delhi 101 : (1985) 27 DLT 114 : (1985) 8 DRJ 1 : (1984) RLR 706
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Sept 1984
Bottle Glass Pvt. Ltd. Vs Union of India and Others
Delhi High Court · AIR 1985 Delhi 400 : (1986) 59 CompCas 750 : (1984) 2 ILR Delhi 809
High Courts28 Sept 1984
Rishi Dev Anand Vs Devinder Kaur
Delhi High Court · AIR 1985 Delhi 40 : (1985) 8 DRJ 30
High Courts28 Sept 1984
The Associated Cement Companies Ltd. and Another Vs Union of India and Another
Delhi High Court · (1985) ILR Delhi 1