COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 8 of 25
Kishan Chand Vs State
Delhi High Court · (1984) 2 Crimes 827 : (1985) 27 DLT 91 : (1985) 1 RCR(Criminal) 279
Commissioner of Income Tax Vs Ajay Hari Dalmia
Delhi High Court · (1985) 44 CTR 38 : (1986) 157 ITR 145 : (1985) 21 TAXMAN 40
Anil Bhardwaj and others Vs The State
Delhi High Court · (1985) 8 DRJ 75 : (1985) 2 RCR(Criminal) 356 : (1985) 1 RCR(Criminal) 283
Ansal Properties and Industrial Pvt. Ltd. Vs Reliance International Corporation Pvt. Ltd.
Delhi High Court · (1985) 1 ILR Delhi 401 : (1985) ILR Delhi 401
Shalimar Cinema and Another Vs Bhasin Film Corporation and Another
Delhi High Court · AIR 1984 Delhi 181 : (1985) ILR Delhi 14
Bansidhar Ramgopal Vs Director of Enforcement and Others
Delhi High Court · (1985) 8 DRJ 7
Bharat Commerce and Industries Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (1985) 45 CTR 1 : (1985) 1 ILR Delhi 24 : (1985) 153 ITR 275 : (1985) 20 TAXMAN 302
Janardhan Srivastava Vs Union of India (UOI) and Others
Delhi High Court · (1985) 22 ELT 697
Fandurang, G. Adyalkar Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 272
Shri Kasturi Lal Vs Union of India and others
Delhi High Court · (1987) 65 STC 372
International B. and F. Co. Vs J.S. Rikhy
Delhi High Court · AIR 1985 Delhi 338 : (1985) RLR 81(2)
Municipal Corporation of Delhi Vs Des Raj and another
Delhi High Court · (1984) 26 DLT 472 : (1985) 1 ILR Delhi 224 : (1984) 2 RCR(Criminal) 585
Nihal Singh and Others Vs Arjan Das
Delhi High Court · (1985) 27 DLT 147 : (1985) 8 DRJ 157 : (1985) 1 RCR(Criminal) 453
Raj Rani Vs State
Delhi High Court · (1984) 26 DLT 478 : (1985) 8 DRJ 57 : (1984) RLR 669
Caterers Vs Deputy Commissioner of Sales Tax
Delhi High Court · (1986) 61 STC 22
Sablok Clinic Vs The State of Delhi
Delhi High Court · (1985) 27 DLT 171 : (1985) 2 RCR(Criminal) 319 : (1985) 1 RCR(Criminal) 418 : (1984) RLR 661
Bloomfeld Trading Company Vs Union of India and others
Delhi High Court · (1986) 9 ECC 31 : (1985) 22 ELT 398
Commissioner of Income Tax, Delhi-I Vs Goodwill India Ltd.
Delhi High Court · (1985) 46 CTR 18 : (1985) 156 ITR 852 : (1985) 20 TAXMAN 358
Hirndoot Fabrics Vs Sharda Ajmani
Delhi High Court · (1984) 7 DRJ 244(2)