High Courts17 Sept 1984
Commissioner of Income Tax, Delhi-II Vs A.R. Chadha and Co. (India) Ltd.
Delhi High Court · (1985) 156 ITR 815 : (1985) 20 TAXMAN 416
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 9 of 25
High Courts17 Sept 1984
Delhi Motor Co. Vs Sales Tax Officer (XI), Enforcement Branch, Bombay, and another
Delhi High Court · (1986) 61 STC 71
High Courts17 Sept 1984
Young Builders Pvt. Ltd. Vs Madhya Pradesh State Industrial Corporation Ltd. and Others
Delhi High Court · (1985) ILR Delhi 424 : (1985) RLR 440
High Courts14 Sept 1984
B.K. Khanna and Co. Vs Union of India and others
Delhi High Court · (1985) 46 CTR 23 : (1985) ILR Delhi 77 : (1985) 156 ITR 796 : (1985) 22 TAXMAN 23
High Courts14 Sept 1984
Vasudev Vs State
Delhi High Court · (1984) 2 Crimes 599 : (1984) 7 DRJ 248 : (1984) 2 RCR(Criminal) 606 : (1984) RLR 689
High Courts13 Sept 1984
Ganga Sugar Corpn. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 22 TAXMAN 338
High Courts13 Sept 1984
Babu Ahmed, Sada Nand and Musaddi Lal Vs The State
Delhi High Court · (1984) 2 Crimes 819 : (1985) 8 DRJ 16
High Courts12 Sept 1984
F.D. Larkins Vs State Jasbir Singh Vs State
Delhi High Court · (1984) 2 Crimes 734 : (1984) 26 DLT 486
High Courts12 Sept 1984
Madan Lal and Others Vs Amar Nath
Delhi High Court · (1984) 2 Crimes 584 : (1984) 26 DLT 480 : (1984) 7 DRJ 317 : (1984) 2 RCR(Criminal) 581 : (1984) RLR 697
High Courts12 Sept 1984
Frank Dalton Larkins and etc. Vs State (Delhi Administration)
Delhi High Court · (1985) 1 RCR(Criminal) 473
High Courts12 Sept 1984
Commissioner of Income Tax Vs Food Specialities Ltd.
Delhi High Court · (1985) 45 CTR 5 : (1985) 156 ITR 790 : (1985) 20 TAXMAN 375
High Courts12 Sept 1984
Jaswant Kaur and Others Vs Manjit Singh and Others
Delhi High Court · AIR 1985 Delhi 159 : (1985) ILR Delhi 87
High Courts10 Sept 1984
Bansidhar Ramgopal Vs Director, Enforcement Dirtt., M.F., G.O.I.
Delhi High Court · (1989) 42 ELT 581
High Courts06 Sept 1984Allowed
Smt. Asha Handa Vs Baldev Raj Handa
Delhi High Court · AIR 1985 Delhi 76
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 4, Order 8 Rule 5Hindu Marriage Act, 1955 — Section 13(1), 23
High Courts05 Sept 1984
Apparel Trends and Another Vs Krishna Dandona and Others
Delhi High Court · AIR 1985 Delhi 106 : (1984) 7 DRJ 255 : (1984) RLR 672
High Courts04 Sept 1984
Chandgi Ram Vs Delhi Transport Corporation and Another
Delhi High Court · (1985) 8 DRJ 82
Constitution of India, 1950 — Article 14Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 10Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4
High Courts04 Sept 1984
B.L. Sharma Vs Delhi Transport Corporation
Delhi High Court · (1985) 8 DRJ 51