High Courts06 Nov 1984
Abdul Latif and Others Vs Mohammad Siddiq
Delhi High Court · (1985) 27 DLT 423
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 6 of 25
High Courts06 Nov 1984
Chander Prakash and Another Vs Om Prakash Bajaj and Others
Delhi High Court · AIR 1986 Delhi 116 : (1984) 7 DRJ 251 : (1984) RLR 657
High Courts06 Nov 1984
Ram Sarup Vs Union of India and Others
Delhi High Court · AIR 1985 Delhi 318 : (1985) 27 DLT 134 : (1985) RLR 133
High Courts30 Oct 1984
Prem Chand and Another Vs Sher Singh Gupta
Delhi High Court · (1985) 27 DLT 111
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts29 Oct 1984
State (Delhi Administration) Vs Dilbagh Rai and others
Delhi High Court · (1986) 1 RCR(Criminal) 179
High Courts27 Oct 1984
Omar Ahmed Ebrahim Noorani Vs Union of India and Others
Delhi High Court · (1984) 10 DEL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts26 Oct 1984
The Staff Superintendent of State Bank of India Vs The Presiding Officer and Others
Delhi High Court · (1985) 50 FLR 154 : (1985) ILR Delhi 931 : (1985) 2 LLJ 440
High Courts26 Oct 1984
Shubh Chandra Jain Vs The State
Delhi High Court · (1984) 2 Crimes 907 : (1985) 27 DLT 246 : (1985) 1 RCR(Criminal) 270
High Courts23 Oct 1984
Hira Lal Vs M.V.N. Rao and Another
Delhi High Court · (1985) 1 Crimes 936(1) : (1985) ILR Delhi 335
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22
High Courts23 Oct 1984
Raunaq and Co. Pvt. Ltd. Vs Income Tax Officer and another
Delhi High Court · (1986) 56 CTR 127 : (1986) 158 ITR 30
High Courts19 Oct 1984
P.S. Bedi and others Vs Registrar of Companies, Delhi, and Haryana
Delhi High Court · (1986) 60 CompCas 1061 : (1985) ILR Delhi 260
High Courts19 Oct 1984Allowed
Raj Kumar Jain Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 299
Land Acquisition Act, 1894 — Section 4
High Courts19 Oct 1984
Delhi State Industrial Development Corporation Vs Consortia of Engineers and Enterpreneurs and Another
Delhi High Court · (1987) 1 ARBLR 354 : (1985) ILR Delhi 392 : (1985) RLR 157
High Courts18 Oct 1984
Court on its Own Motion Vs Jai Bhagwan Khari
Delhi High Court · (1984) 2 Crimes 863 : (1985) 27 DLT 82 : (1985) 1 ILR Delhi 194
Contempt of Courts Act, 1971 — Section 6Penal Code, 1860 (IPC) — Section 228
High Courts17 Oct 1984
Devendar Srivastava and Another Vs Alfred James and Others
Delhi High Court · (1986) ILR Delhi 38
Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 3(1)