High Courts28 Nov 1984Dismissed
Krishan Kumar Malik Vs Union of India (UOI) and Others
Delhi High Court · AIR 1985 Delhi 225
Land Acquisition Act, 1984 — Section 4, 48, 6, 8
COURT ARCHIVE
Delhi High Court judgments, 1984
498 judgments · page 4 of 25
High Courts26 Nov 1984
Commissioner of Income Tax Vs Anurag Dalmia
Delhi High Court · (1985) 21 TAXMAN 43
High Courts24 Nov 1984
Union of India Vs Bhatia Tanning Industries
Delhi High Court · AIR 1986 Delhi 195 : (1985) 27 DLT 97 : (1985) RLR 105
High Courts23 Nov 1984
Snehiata Seth Vs Kewal Krishan Seth
Delhi High Court · AIR 1986 Delhi 162 : (1985) 27 DLT 449 : (1985) 8 DRJ 107 : (1985) RLR 75
High Courts23 Nov 1984
Commissioner of Income Tax Vs Yadu Hari Dalmia
Delhi High Court · (1985) 21 TAXMAN 110
High Courts23 Nov 1984
Smt. Renu Sachdeva Vs Commander, B.S. Rekhi and others
Delhi High Court · (1984) 11 DEL CK 0016
High Courts22 Nov 1984
Chhotey Lal Bharany Vs Commissioner of Income Tax
Delhi High Court · (1985) 46 CTR 317 : (1986) 161 ITR 552
High Courts22 Nov 1984
Commissioner of Income Tax, Delhi-I Vs Bharat Ram Charat Ram P. Ltd.
Delhi High Court · (1985) 47 CTR 5 : (1986) 157 ITR 199 : (1985) 22 TAXMAN 488
High Courts22 Nov 1984Dismissed
Smt. Kamini Gupta Vs Mukesh Kumar Gupta
Delhi High Court · AIR 1985 Delhi 221
High Courts22 Nov 1984
Commissioner of Income Tax Vs Mohd. Masoom
Delhi High Court · (1985) 21 TAXMAN 39
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts21 Nov 1984
Survir Enterprises Vs Commissioner of Income Tax, Central Range-I, New Delhi, and others
Delhi High Court · (1985) 46 CTR 4 : (1985) 22 TAXMAN 516
High Courts21 Nov 1984
SURVIR ENTERPRISES Vs COMMISSIONER OF Income Tax, CENTRAL RANGE-I, NEW DELHI, AND OTHERS.
Delhi High Court · (1986) 46 CTR 4 : (1986) 157 ITR 206
High Courts19 Nov 1984
S.D. Sharma Vs Trade Fair Authority of India and Others
Delhi High Court · (1985) 2 LLJ 193 : (1985) 1 SLJ 160
Constitution of India, 1950 — Article 12Employees (Conduct, Discipline and Appeal) Rules, 1977 — Rule 27
High Courts19 Nov 1984
Sequoia Construction Co. and Others Vs P.P. Suri (Income Tax Officer)
Delhi High Court · (1985) 47 CTR 277 : (1985) ILR Delhi 569 : (1985) 21 TAXMAN 13
Income Tax Act, 1961 — Section 276B
High Courts19 Nov 1984
Commissioner of Income Tax Vs A.K. Silk and Woollen Mills Pvt. Ltd.
Delhi High Court · (1985) 46 CTR 314 : (1986) 158 ITR 462 : (1985) 23 TAXMAN 408
High Courts19 Nov 1984
S.D. Sharma Vs Trade Fair Authority of India and others
Delhi High Court · (1986) ILR Delhi 430
High Courts19 Nov 1984
SEQUOIA CONSTRUCTION CO. P. LTD. AND OTHERS Vs P. P. SURI, ITO, CENTRAL CIRCLE XX, NEW DELHI.
Delhi High Court · (1986) 47 CTR 277 : (1986) 158 ITR 496
High Courts16 Nov 1984
Kailash Chandra Gupta Vs Chaman Lal Gupta and Another
Delhi High Court · (1984) 2 Crimes 935 : (1985) 27 DLT 185
High Courts16 Nov 1984Dismissed
Trilok Chand Tyagi Vs Delhi Development Authority and Others
Delhi High Court · AIR 1986 Delhi 170
Constitution of India, 1950 — Article 226, 227, 239Delhi Administration Act, 1966 — Section 29Land Acquisition Act, 1894 — Section 4