Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 16 Rule 9East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21, 21(2), 23, 42, 43A

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High Courts23 Dec 2022

Sanjay Gupta Vs Union Of India & Or

Delhi High Court · (2022) 12 DEL CK 0147

Constitution Of India, 1950 — Article 226, 227Delhi Shops and Establishment Act, 1954 — Section 30

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High Courts23 Dec 2022Allowed

N.V. Satheesh Madhav And Anr Vs Deputy Controller Of Patents And Designs

Delhi High Court · (2022) 12 DEL CK 0146

Patent Rules, 2003 — Rule 15(6)Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 3(d), 3(h), 3(j), 15, 117A(2)Biological Diversity Act, 2002 — Section 6

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High Courts23 Dec 2022Dismissed

Vijay Kumar Sharma & Ors Vs Union Public Service Commission & Ors

Delhi High Court · (2022) 12 DEL CK 0145

Indian Legal Service Rules, 1957 — Rule 7(1)(a)Code Of Civil Procedure, 1908 — Section 151

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High Courts23 Dec 2022

DEFSYS Solutions Private Limited Vs Union Of India & Anr

Delhi High Court · (2022) 12 DEL CK 0144

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High Courts23 Dec 2022Disposed Of

Dhankalash Distributors Private Limited Vs Union Of India Through The Ministry Of Corporate Affairs & Ors.

Delhi High Court · (2022) 12 DEL CK 0143

Insolvency and Bankruptcy Board of India (Grievance and Complaint Handling Procedure) Regulations, 2017 — Regulation 7

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High Courts23 Dec 2022Dismissed

Hari Singh Vs State (Nct Of Delhi

Delhi High Court · (2022) 12 DEL CK 0142

Code Of Criminal Procedure, 1973 — Section 176(3), 313Indian Penal Code, 1860 — Section 120B, 201, 302, 363, 364AEvidence Act, 1872 — Section 27, 65B

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High Courts23 Dec 2022

Pankaj @ Ishu Vs State

Delhi High Court · (2022) 12 DEL CK 0141

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 33, 34, 35, 37, 38, 299, 300, 302, 304II, 323, 341

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High Courts23 Dec 2022Disposed Of

Vinay Rathi And Ors Vs Dhananjay Rathi And Ors

Delhi High Court · (2022) 12 DEL CK 0140

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3A, Order 39 Rule 4, Order 6 Rule 17

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High Courts23 Dec 2022Dismissed

Suraj @ Sonu Vs State

Delhi High Court · (2022) 12 DEL CK 0132

Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 65B

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High Courts23 Dec 2022Disposed Of

Pradeep Ramdanee Vs State

Delhi High Court · (2022) 12 DEL CK 0131

Code Of Criminal Procedure, 1973 — Section 439

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High Courts23 Dec 2022Allowed

Raj Kumari Vs Chairman, Bank Of Maharashtra And Others

Delhi High Court · (2022) 12 DEL CK 0130

Constitution Of India, 1950 — Article 226, 227

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High Courts23 Dec 2022Dismissed

Dr. Ahmad Kamal Vs Guru Gobind Singh Indraprastha University & Ors.

Delhi High Court · (2022) 12 DEL CK 0121

Constitution Of India, 1950 — Article 15

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High Courts23 Dec 2022Disposed Of

Dr. Abhishek Kumar Vs Govt. Of Nct Of Delhi And Ors

Delhi High Court · (2022) 12 DEL CK 0120

Constitution Of India, 1950 — Article 226, 227, 309National Medical Commission Act, 2019 — Section 35(1), 35(2), 61Indian Medical Council Act, 1956 — Section 20, 33

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High Courts22 Dec 2022Disposed Of

EIT Services India Pvt Ltd Vs Union Of India Through Directorate General Of Employment And Training

Delhi High Court · (2022) 12 DEL CK 0176

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High Courts22 Dec 2022Dismissed

Deepjot Singh Anand Vs Union Of India & Anr

Delhi High Court · (2022) 12 DEL CK 0175

Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 54Code Of Civil Procedure, 1908 — Section 100A

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