High Courts09 Dec 1996
Lahori Singh Vs Larsen and Toubro Ltd.
Delhi High Court · (1997) 65 DLT 642 : (1997) 40 DRJ 368
Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 3 of 51
High Courts09 Dec 1996
Tilak Raj Chopra Vs Alitalia Airlines
Delhi High Court · (1997) 1 AD 494 : (1997) 65 DLT 565 : (1997) 40 DRJ 531
Contract Act, 1872 — Section 73
High Courts06 Dec 1996
K.C. Taneja Vs Pramod Kumar Taneja
Delhi High Court · (1997) 1 AD 53 : (1997) 41 DRJ 160
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Dec 1996
Dhani Ram and Another Vs Delhi Development Authority
Delhi High Court · (1997) 65 DLT 868 : (1997) 115 PLR 44
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts06 Dec 1996
Delhi Administration Vs Yogender Singh
Delhi High Court · (1997) 1 AD 8 : (1997) 65 DLT 605 : (1997) 40 DRJ 55 : (1997) 2 SLJ 155
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 7A
High Courts06 Dec 1996
Raja Pocket Books Vs Radha Pocket Books
Delhi High Court · (1997) 40 DRJ 791
Copyright Act, 1957 — Section 51
High Courts06 Dec 1996
Kashmir Vanaspati (P) Limited Vs State Trading Corporation of India Ltd.
Delhi High Court · (1997) 40 DRJ 114
Contract Act, 1872 — Section 72
High Courts06 Dec 1996
Maya Devi Vs Union of India and Others
Delhi High Court · (1997) 65 DLT 405
Delhi Development Act, 1957 — Section 11A(3)
High Courts05 Dec 1996
Oriental Insurance Co. Vs K.P. Kapur and Others
Delhi High Court · (1997) 1 ACC 138
High Courts05 Dec 1996
Shiv Kumar Vs Mohd. Sagir and Others
Delhi High Court · (1997) CriLJ 1264 : (1997) 1 RCR(Criminal) 709 : (1997) RLR 57
Criminal Procedure Code, 1973 (CrPC) — Section 256
High Courts05 Dec 1996
Carter Wallace Inc. Vs MOD Laboratories Pvt. Ltd. and Others
Delhi High Court · (1997) 1 AD 149 : (1997) 1 ARBLR 192 : (1997) 65 DLT 858
High Courts04 Dec 1996
Punjab National Bank and Another Vs S. Kartar Singh
Delhi High Court · (1997) 66 DLT 857
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts04 Dec 1996
Asha N. Madnani Vs Delhi Development Authority and Others
Delhi High Court · (1997) 1 AD 385 : (1997) 65 DLT 538
High Courts04 Dec 1996
Win-medicare Limited Vs Somacare Laboratories
Delhi High Court · (1997) 65 DLT 369
High Courts04 Dec 1996
K.L. Verma Vs State
Delhi High Court · (1997) 1 AD 289 : (1997) 65 DLT 200 : (1996) 39 DRJ 700 : (1999) 1 RCR(Criminal) 430
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts02 Dec 1996
B.N. Mishra Vs Lt. Governor of Delhi
Delhi High Court · (1996) 5 AD 619 : (1997) 65 DLT 840 : (1996) 39 DRJ 708
Delhi University Act, 1922 — Section 2Memorandum of Association and Rules and Regulations — Rule 3(A)(2), 4
High Courts02 Dec 1996
Varun Thakore Vs D.P. Thakore
Delhi High Court · (1997) 1 AD 57 : (1996) 39 DRJ 752 : (1997) 117 PLR 62
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 39 Rule 1Evidence Act, 1872 — Section 165
High Courts02 Dec 1996Dismissed
Moolchand Khairati Ram Hospital Karamchari Union Vs Labour Commissioner and Another
Delhi High Court · (1998) 3 LLJ 1
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts01 Dec 1996
Gunwanti Mullick Vs All India Institute of Medical Sciences
Delhi High Court · (1996) 5 AD 625 : (1996) 39 DRJ 803
Constitution of India, 1950 — Article 226