High Courts01 Jan 1996
Shyam Sunder Soni Vs State
Delhi High Court · (1996) 1 AD 217 : (1996) 1 Crimes 387 : (1996) 61 DLT 342 : (1996) 36 DRJ 17
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 50 of 51
High Courts01 Jan 1996
Veena Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 61 DLT 161 : (1996) 36 DRJ 1
High Courts01 Jan 1996
N.K. Gilani Vs Vinod Ahuja
Delhi High Court · (1996) 62 DLT 21 : (1996) 36 DRJ 737
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jan 1996
Nabha Investment Pvt. Ltd. Vs Harkishan Das Lukhmi Dass, State Bank of India, HMM Ltd. and Unit Trust of India
Delhi High Court · (1996) 1 AD 275 : (1996) 61 DLT 487 : (1996) 36 DRJ 110
High Courts01 Jan 1996
Saleem Mohd. @ Saleh Mohd. Vs State
Delhi High Court · (1996) 1 AD 241 : (1996) 61 DLT 369
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts01 Jan 1996Dismissed
Shakuntala Taxali Vs State
Delhi High Court · (1996) 2 AD 573 : (1996) 37 DRJ 178
Succession Act, 1925 — Section 291
High Courts01 Jan 1996
Tarun Kumar and Others Vs Ajay Kumar
Delhi High Court · (1996) 1 CLT 198 : (1996) 61 DLT 174
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts01 Jan 1996
S. Pritpal Singh Vs Kuldeep Kaur
Delhi High Court · (1996) 2 AD 439 : (1996) 61 DLT 812 : (1996) 36 DRJ 693
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jan 1996
Romesh Kohli Vs Bhoj Raj Kohli
Delhi High Court · (1996) 61 DLT 630 : (1996) 36 DRJ 422
Hindu Succession Act, 1956 — Section 8
High Courts01 Jan 1996
Harbhagwan Batra Vs Delhi Development Authority
Delhi High Court · (1996) 1 AD 549 : (1996) 61 DLT 672
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts01 Jan 1996
Chattar Singh Vs Delhi Transport Corporation
Delhi High Court · (1996) 1 AD 380 : (1996) 61 DLT 344
Industrial Disputes Act, 1947 — Section 33(2)
High Courts01 Jan 1996
Amrik Singh Vs Delhi Development Authority and Another
Delhi High Court · (1996) 61 DLT 864
Constitution of India, 1950 — Article 12
High Courts01 Jan 1996
Shakuntala Taxali Vs State (Delhi Administration) and Others
Delhi High Court · (1996) 61 DLT 502
High Courts01 Jan 1996
S.J. Chaudhri Vs Vantage Construction Pvt. Ltd. and Others
Delhi High Court · AIR 1996 Delhi 312 : (1996) 61 DLT 358
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts01 Jan 1996
Punjab National Bank Vs Popular Plastic Udyog and Others
Delhi High Court · (1996) 61 DLT 290
High Courts01 Jan 1996
M.V.R. Industries Vs The Tribal Co-operative Marketing Development Federation of India Limited (TRIFIED)
Delhi High Court · (1996) 61 DLT 599 : (1996) 36 DRJ 447
High Courts01 Jan 1996
Sushma Didwania Vs Union of India
Delhi High Court · (1996) 1 AD 541 : (1996) CriLJ 2256 : (1996) 61 DLT 639 : (1996) 36 DRJ 309 : (1996) 3 RCR(Criminal) 237
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts01 Jan 1996
Punjab and Sind Bank Vs New India Knitting Miltb
Delhi High Court · (1996) 1 AD 211 : (1996) 1 CLT 200 : (1996) 36 DRJ 15
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Jan 1996
C.S. Vedi Vs Jagdish Chander Bhayana and Others
Delhi High Court · (1996) 61 DLT 268
High Courts01 Jan 1996
The Hindustan Times Ltd. Vs Emess Advertising Service
Delhi High Court · (1996) 61 DLT 714