High Courts12 Jan 1996
Jagdish Lal Sharma Vs Delhi Development Authority
Delhi High Court · (1996) 1 AD 653 : (1996) 61 DLT 644 : (1996) 36 DRJ 393
Evidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 16
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 48 of 51
High Courts10 Jan 1996
Shyam Lal Vs Murari Lal
Delhi High Court · (1996) 1 AD 523 : (1996) 36 DRJ 244
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts10 Jan 1996
Subhash Chand Vs Chameli Devi
Delhi High Court · (1996) 1 AD 469 : (1996) 61 DLT 708
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Jan 1996
M.C. Mittal Vs Central Bank of India
Delhi High Court · (1996) 1 AD 482 : (1996) 36 DRJ 233
High Courts10 Jan 1996
Nina Pillai Vs Union of India
Delhi High Court · (1997) 65 DLT 487 : (1997) 40 DRJ 363
Extradition Act, 1962 — Section 5
High Courts10 Jan 1996
Batra Construction Company Vs Union of India and another
Delhi High Court · (1996) 01 DEL CK 0021
High Courts09 Jan 1996
Rakesh Agarwal (Legal Heir of Late R.S. Agarwal) Vs Assistant Commissioner of Income Tax
Delhi High Court · (1997) 137 CTR 65 : (1996) 221 ITR 492 : (1996) 86 TAXMAN 37
High Courts09 Jan 1996
Hanuman Giri Vs Bhure Lal
Delhi High Court · (1996) 61 DLT 705
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 14(l)
High Courts09 Jan 1996
Ferro Alloys Corporation Ltd. Vs National Steels and General Mills (P) Ltd.
Delhi High Court · (1996) 61 DLT 769 : (1996) 36 DRJ 222 : (1996) RLR 137
Companies Act, 1956 — Section 433, 434, 439
High Courts09 Jan 1996
Sahara Deposits and Investments (I) Ltd. Vs Karan Singh
Delhi High Court · (1996) 1 AD 416 : (1996) 2 CivCC 637 : (1997) 88 CompCas 160 : (1996) 63 DLT 377 : (1996) 114 PLR 15
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Companies (Court) Rules, 1959 — Rule 32
High Courts09 Jan 1996
Peter George Vs Janak J. Gandhi
Delhi High Court · (1996) 36 DRJ 248 : (1996) RLR 112
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 105
High Courts09 Jan 1996
Ganga Ram Agarwal Vs National Small Industries Corporation Ltd.
Delhi High Court · AIR 1996 Delhi 259 : (1996) 2 CLT 322 : (1996) 36 DRJ 339
High Courts09 Jan 1996
Charanjiv Ahluwalia Vs State
Delhi High Court · (1997) CriLJ 333 : (1996) RLR 116
Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Jan 1996
Surrinder Kumar Vs State
Delhi High Court · (1996) 1 AD 477 : (1996) CriLJ 3217 : (1996) 1 Crimes 464 : (1996) 61 DLT 265 : (1996) 37 DRJ 240 : (1996) 1 RCR(Criminal) 663 : (1996) RLR 92
Constitution of India, 1950 — Article 21
High Courts08 Jan 1996Dismissed
Management of Delhi Development Authority Vs Shri Radhey Shyam Tyagi and Another
Delhi High Court · (1996) 2 LLJ 139
High Courts08 Jan 1996
Sector Twenty-one owners Welfare Association (STOFWA) Vs Air Force Naval Housing Board
Delhi High Court · (1996) 1 AD 471 : (1997) 65 DLT 81 : (1996) 36 DRJ 304
Constitution of India, 1950 — Article 226(2)
High Courts08 Jan 1996
Union of India Vs World Tel. Inc.
Delhi High Court · (1996) 36 DRJ 252
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Contract Act, 1872 — Section 69Specific Relief Act, 1963 — Section 20
High Courts08 Jan 1996
Surinder Kumar Vs The State
Delhi High Court · (1996) 36 DRJ 127 : (1996) 1 RCR(Civil) 663
High Courts08 Jan 1996
Naresh Kumar Gupta Vs Nav Bharat Times Coopt. Group Housing Society
Delhi High Court · (1996) 01 DEL CK 0020