High Courts07 Jan 1996
Ram Prakash Rai and Others Vs Bihar Information Centre and Others
Delhi High Court · (1996) 61 DLT 461
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 49 of 51
High Courts05 Jan 1996
Pramod Kumar and Another Vs District and Sessions Judge, Delhi and Others
Delhi High Court · (1996) 1 AD 453 : (1996) 61 DLT 609
Constitution of India, 1950 — Article 14, 16(1)Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(1)
High Courts05 Jan 1996
Satish Chandra Goel Vs Suresh Chand Goel and Others
Delhi High Court · (1996) 1 AD 387 : (1996) 61 DLT 448
High Courts05 Jan 1996
Jagdish Prasad Gupta Vs C.L. Jain and Others
Delhi High Court · (1996) 61 DLT 321
High Courts05 Jan 1996
Smt. Sushma Didwania Vs Union of India and others
Delhi High Court · (1996) 01 DEL CK 0041
High Courts05 Jan 1996
Sardar Jaswant Singh Vs M/s. Daya Industries and another
Delhi High Court · (1996) 01 DEL CK 0025
High Courts05 Jan 1996
Udayjeet Parkash Vs S.S. Arora and Others
Delhi High Court · (1996) 61 DLT 452
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Jan 1996
Rajinder Motwani Vs Daulat Ram
Delhi High Court · (1996) RLR 245
Penal Code, 1860 (IPC) — Section 441
High Courts04 Jan 1996
Jagan Nath Vs Mahinder Kaur and Paramjit Singh
Delhi High Court · (1996) 36 DRJ 108
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts04 Jan 1996
Om Prakash Kedia Vs Rama Kant
Delhi High Court · (1996) 61 DLT 472 : (1996) 36 DRJ 119
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 15
High Courts04 Jan 1996
M/s. A.S. Sachdeva and Sons Vs Delhi Development Authority
Delhi High Court · (1996) 01 DEL CK 0045
High Courts03 Jan 1996
Tulsi Bai and Others Vs Kewal Malhotra @ Kitty and Others
Delhi High Court · (1996) 64 DLT 751
Contract Act, 1872 — Section 19
High Courts03 Jan 1996
Jai Bharat Trading Co. and Others Vs Union of India and Others
Delhi High Court · (1996) 61 DLT 692
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Jan 1996
Tarsem Lal Vs Usha Rectifier Corporation and Another
Delhi High Court · (1996) 61 DLT 482
Arbitration Act, 1940 — Section 9
High Courts03 Jan 1996
Satish Chand Rastogi Vs Jayanti Pictures
Delhi High Court · (1996) 1 AD 512 : (1996) 61 DLT 676 : (1996) 36 DRJ 521
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(4)
High Courts03 Jan 1996
Shri Ram Singh Vs Delhi Development Authority
Delhi High Court · (1996) 01 DEL CK 0022
High Courts03 Jan 1996
Anand Finance (P.) Ltd. (In Liquidation) Vs Amrit Dasarat Kakad
Delhi High Court · (1996) 61 DLT 305 : (1996) 36 DRJ 234
High Courts02 Jan 1996
Hazari Lal and Others Vs Custodian General of Evacuet Property and Others
Delhi High Court · (1996) 61 DLT 277
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 227, 276
High Courts02 Jan 1996
Binny Ltd. (unit) B and C Modes Vs Union of India
Delhi High Court · (1996) RLR 96
Central Excises and Salt Act, 1944 — Section 35
High Courts01 Jan 1996
Metropol India (P) Limited Vs Praveen Industries India
Delhi High Court · (1996) 1 AD 437 : (1996) 25 ARBLR 312 : (1996) 61 DLT 332
Trade and Merchandise Marks Act, 1958 — Section 106, 111(5), 3