High Courts18 Jan 1996
Shashi Kumar Mahajan Vs Ramesh Kumar Mahajan
Delhi High Court · (1996) 1 AD 883 : (1996) 61 DLT 402 : (1996) 36 DRJ 326 : (1996) 113 PLR 19
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Delhi High Court judgments, 1996
1,006 judgments · page 47 of 51
High Courts18 Jan 1996
Smt. Kunti Verman Vs Central Board of Direct Taxes and Another
Delhi High Court · (1996) 134 CTR 127 : (1996) ILR Delhi 838
High Courts18 Jan 1996
Sumitra Sahai Vs Arya Orphanage
Delhi High Court · (1996) 61 DLT 396 : (1996) 36 DRJ 330
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jan 1996
M.C. Mittal Vs Central Bank of India
Delhi High Court · (1996) 1 AD 545 : (1998) 94 CompCas 466 : (1996) 61 DLT 455 : (1996) 36 DRJ 315 : (1996) 113 PLR 23 : (1996) RLR 174
High Courts18 Jan 1996
Kunti Verman Vs Central Board of Direct Taxes and Another
Delhi High Court · (1996) 220 ITR 120
Income Tax Act, 1961 — Section 80
High Courts17 Jan 1996
Vikram Overseas (P.) Ltd. Vs Commissioner of Income Tax and others
Delhi High Court · (1996) 222 ITR 253 : (1996) 85 TAXMAN 429
High Courts17 Jan 1996
Simret Katyal Vs Varinder Katyal
Delhi High Court · (1996) 62 DLT 397
Arbitration Act, 1940 — Section 20
High Courts17 Jan 1996
M/s. M. R. Warerkar and Associates (P.) Ltd. Vs Mahanagar Telephone Nigam Ltd. and others
Delhi High Court · (1996) 36 DRJ 522
High Courts17 Jan 1996
M.R. Warerkar and Associates (P) Ltd. Vs Mahanaqa Telephone Nigam Ltd.
Delhi High Court · (1996) 36 DRJ 522
High Courts16 Jan 1996
Sundri Devi Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 38 DRJ 44
High Courts16 Jan 1996
Mohammad Saddiq Vs Union of India
Delhi High Court · (1996) 61 DLT 444
Land Acquisition Act, 1894 — Section 54
High Courts16 Jan 1996
Pushplata Vs Delhi State Industrial Development Corporation Ltd.
Delhi High Court · (1996) 1 AD 398 : (1996) 61 DLT 818 : (1996) 37 DRJ 41
Evidence Act, 1872 — Section 15
High Courts15 Jan 1996
J.S. Dalal Vs Bank of India and Others
Delhi High Court · (1996) 1 AD 603 : (1996) 61 DLT 503
High Courts15 Jan 1996
Shalimar Furnishers Vs Delhi Development Authority
Delhi High Court · (1996) 2 AD 501 : (1996) 37 DRJ 409
High Courts15 Jan 1996
M/s. Shalimar Furnishers Vs Delhi Development Authority
Delhi High Court · (1996) 2 AD 501 : (1996) 37 DRJ 409
High Courts15 Jan 1996
Same Kaur Vs Jit Ram
Delhi High Court · (1996) 1 AD 479 : (1996) 61 DLT 701 : (1996) 36 DRJ 317
Constitution of India, 1950 — Article 14Delhi Land Reforms Act, 1954 — Section 11
High Courts13 Jan 1996
Industrial Finance Corporation of India Vs Allied International Products Ltd.
Delhi High Court · (1997) 40 DRJ 393
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts13 Jan 1996
Industrial Finance Corporation of India Vs Allied International Products Ltd. and others
Delhi High Court · (1998) ILR Delhi 83
High Courts12 Jan 1996
Dhan Singh Vs Bhagwan
Delhi High Court · (1996) 1 AD 509 : (1996) 61 DLT 669 : (1996) 36 DRJ 454
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts12 Jan 1996
Devi Dutt Sharma Vs Municipal Corporation of Delhi
Delhi High Court · (1996) 1 AD 601 : (1996) 61 DLT 366 : (1996) LabIC 1401 : (1996) 2 LLJ 23
Constitution of India, 1950 — Article 226